High Courts23 Sept 1974

Karnail Singh, L/Nk Vs State

Jammu And Kashmir High Court · (1975) JKLR 84 : (1974) JKLR 84 : (1975) KashLJ 243

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 342, 428
High Courts16 Sept 1974

Ghulam Nabi Meer Vs Khazir Meer

Jammu And Kashmir High Court · (1974) JKLR 739 : (1974) KashLJ 454

Jammu and Kashmir Registration Act, 1977 — Section 17(1)(b)Jammu and Kashmir Stamp Act, 1977 — Article 45, Schedule 1, 35