High Courts13 Apr 1974
Assad Ganai Vs State and others
Jammu And Kashmir High Court · (1975) KashLJ 1
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 117, 118
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1974
54 judgments · page 3 of 3
High Courts12 Apr 1974
Sharma Ice Factory Vs Jewel Ice Factory and others
Jammu And Kashmir High Court · AIR 1975 J&K 25 : (1974) KashLJ 366
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 39, 41Jammu and Kashmir Civil Procedure Code, 1977 — Section 115
High Courts09 Apr 1974Dismissed
Collector Land Acquisition Vs Tarban Singh
Jammu And Kashmir High Court · AIR 1975 J&K 43
Land Acquisition Act, 1894 — Section 32, 32(2)
High Courts05 Apr 1974
Ghulam Rasul Malik and others Vs Dy. Commissioner, Food and Supplies and others
Jammu And Kashmir High Court · AIR 1975 J&K 1
Forest Act, 1927 — Section 52Land Revenue Act — Section 90, 91
High Courts05 Apr 1974
Ghulam Rasul Malik and others Vs Dy.Commissioner, Food and Supplies and others
Jammu And Kashmir High Court · AIR 1975 J&K 1 : (1974) JKLR 185
Constitution of India, 1950 — Article 14Jammu and Kashmir Forest Act, 1987 — Section 52Jammu and Kashmir Land Revenue Act, 1996 — Section 90, 91, 99
High Courts27 Mar 1974
Titru Vs Paras Ram
Jammu And Kashmir High Court · (1975) KashLJ 34
Jammu and Kashmir Civil Procedure Code, 1977 — Section 115
High Courts20 Mar 1974
Gopi Nath Raina Vs Pt.Nila Kanth
Jammu And Kashmir High Court · (1974) JKLR 180 : (1974) KashLJ 446
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 439
High Courts13 Mar 1974
Assad Ganai Vs State and Others
Jammu And Kashmir High Court · (1974) CriLJ 1103
Criminal Procedure Code, 1973 (CrPC) — Section 117, 118
High Courts07 Mar 1974
Mangat Ram Vs Honble Revenue Minister and others
Jammu And Kashmir High Court · (1974) JKLR 511 : (1975) KashLJ 28
Jammu and Kashmir Public Premises (Eviction of Unauthorised Occupants) Act, 1988 — Section 5
High Courts04 Mar 1974
Mir Ghulam Hassan Shah Geelani Vs Mir Maqbool Singh Geelani and Others
Jammu And Kashmir High Court · AIR 1975 J&K 57
Jammu and Kashmir Specific Relief Act, 1977 — Section 42, 56
High Courts04 Mar 1974
Mir Ghulam Hassan Shah Geelani Vs Mir Maqbool Singh Geelani and others
Jammu And Kashmir High Court · AIR 1975 J&K 57 : (1974) JKLR 166
Jammu and Kashmir Specific Relief Act, 1977 — Section 42, 56
High Courts04 Mar 1974
Baldev Raj Vs Lala Krishan Lal
Jammu And Kashmir High Court · (1974) KashLJ 318
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 25, 8(2)
High Courts17 Jan 1974
Sudesh Kumar Vs Commissioner of Income Tax and Others
Jammu And Kashmir High Court · (1975) 101 ITR 865
Income Tax Act, 1961 — Section 148, 149, 256(2)