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Jammu And Kashmir High Court judgments, 1974

54 judgments · page 2 of 3

High Courts10 Sept 1974

Mrs.Shubra Bagchi Vs P.K.Bagchi

Jammu And Kashmir High Court · AIR 1975 J&K 83 : (2010) 7 JKJ 880 : (1974) JKLR 699 : (1975) KashLJ 396

Jammu and Kashmir Civil Procedure Code, 1977 — Section 115Jammu and Kashmir Hindu Marriage Act, 1980 — Section 28
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High Courts30 Aug 1974

Man Mohan Singh Vs Surrinder Kaur

Jammu And Kashmir High Court · (1974) JKLR 736 : (1975) KashLJ 191

Jammu and Kashmir Civil Procedure Code, 1977 — Order 9 Rule 13Jammu and Kashmir Hindu Marriage Act, 1980 — Section 9
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High Courts26 Aug 1974

Gulla Shah Vs Mohd. Amin Shah

Jammu And Kashmir High Court · (1975) CriLJ 621

Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 145
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High Courts16 Aug 1974

Shaban Sheikh Vs Ama Naiku and others

Jammu And Kashmir High Court · AIR 1975 J&K 20 : (1974) JKLR 637 : (1975) KashLJ 38

Jammu and Kashmir Limitation Act, 1995 — Section 12(2)Jammu and Kashmir Registration Act, 1977 — Section 77
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High Courts14 Jun 1974

Punjab Singh Vs State

Jammu And Kashmir High Court · (1974) JKLR 607 : (1974) KashLJ 404

Jammu and Kashmir Excise Act, 1958 — Section 48, 57
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High Courts04 May 1974

Dharampal Vs State

Jammu And Kashmir High Court · (1974) JKLR 314 : (1975) KashLJ 146

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173(4)
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