High Courts27 Dec 1963
L. Rughnath Das Vs M. Sant Shah
Jammu And Kashmir High Court · (1963) 12 J&K CK 0001
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1963
28 judgments · page 1 of 2
High Courts16 Dec 1963
Sardar Harnam Singh Vs Mohan Lal
Jammu And Kashmir High Court · (1964) KashLJ 66
Jammu and Kashmir Civil Procedure Code, 1977 — Section 10, 151
High Courts18 Nov 1963
Abdullah Dar Vs Mst. Noori
Jammu And Kashmir High Court · (1963) 11 J&K CK 0001
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1Majority Act, 1875 — Section 2
High Courts18 Oct 1963
Kishan Singh Vs Mohd. Shafi and Others
Jammu And Kashmir High Court · (1963) 10 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 4Limitation Act, 1908 — Article 159, 3, 5
High Courts07 Oct 1963
Mohammad Shafi Qureshi and Others Vs The District Magistrate and Another
Jammu And Kashmir High Court · (1963) 10 J&K CK 0001
Constitution of India, 1950 — Article 19, 19(1)Constitution of Jammu and Kashmir, 1956 — Section 103Jammu and Kashmir Security Rules — Rule 50
High Courts16 Sept 1963
Shiv Ram Vs Lal Chand and Others
Jammu And Kashmir High Court · (1963) 09 J&K CK 0002
High Courts12 Sept 1963
Ghulam Ahmad Gilkar and others Vs Dewan Someshwar Nath Madan
Jammu And Kashmir High Court · (1964) KashLJ 121
Jammu and Kashmir Civil Procedure Code, 1977 — Order 13 Rule 10, Order 9 Rule 13, 115
High Courts05 Sept 1963
Chairman, Town Area Committee Vs Ghulam Mustafa Shah and Others
Jammu And Kashmir High Court · (1963) 09 J&K CK 0003
Civil Procedure Code, 1908 (CPC) — Section 80Jammu and Kashmir Town Area Act, 1954 — Section 41, 41(2)
High Courts04 Sept 1963
Pandit Janki Nath Zutshi and Another Vs Ghulam Qadir Mir and Others
Jammu And Kashmir High Court · (1963) 09 J&K CK 0004
Contract (Amendment) Act, 1899 — Section 74Contract Act, 1872 — Section 74
High Courts28 Aug 1963
Mumtaz Begum Vs Aman Ullah Khan and Others
Jammu And Kashmir High Court · (1963) 08 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(1), Order 20 Rule 18(2)Land Revenue Act — Section 111A, 139(2), 3(2), 54
High Courts27 Aug 1963
Maqbool Ali and Others Vs The Financial Commr. Jammu and Kashmir State and Others
Jammu And Kashmir High Court · (1963) 08 J&K CK 0001
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts14 Aug 1963
Haji Mahda Bhat Vs Ahad Mir
Jammu And Kashmir High Court · (1963) 08 J&K CK 0004
General Clauses Act, 1897 — Section 3(22)Limitation Act, 1908 — Section 14, 2(7), 5Penal Code, 1860 (IPC) — Section 52
High Courts08 Aug 1963
Wali Ganai Vs Ghulam Ahmad Ganai
Jammu And Kashmir High Court · (1963) 08 J&K CK 0003
Azad Jammu and Kashmir Right of Prior Purchase Act, 1993 — Section 21, 21(1), 21(4), 21(6)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 107, 99
High Courts30 Jul 1963
Timber Private Ltd. Vs Chandu Lal
Jammu And Kashmir High Court · (1963) 07 J&K CK 0004
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 8 Rule 10
High Courts23 Jul 1963
A.P.V.Engineering Company Vs State of J & K
Jammu And Kashmir High Court · (1968) KashLJ 441
English Arbitration Act, 1889 — Section 4Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 34
High Courts10 Jul 1963
Abdul Karim Mir Vs Mala Aziz
Jammu And Kashmir High Court · (1963) 07 J&K CK 0002
Limitation Act, 1963 — Article 156, 156A
High Courts09 Jul 1963
Salam Rather and Others Vs Mod. Ganai and Others
Jammu And Kashmir High Court · (1963) 07 J&K CK 0003
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A
High Courts04 Jul 1963
Ali Malik Vs Ali Bhat and Others
Jammu And Kashmir High Court · AIR 1964 J&K 59
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2
High Courts23 May 1963
Pir Ghulam Shah Vs Pir Meerajuddin and Another
Jammu And Kashmir High Court · (1964) CriLJ 37
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 435
High Courts20 May 1963
Hatim Khan and Others Vs State
Jammu And Kashmir High Court · AIR 1963 J&K 56 : (1963) CriLJ 621
Criminal Procedure Code, 1898 (CrPC) — Section 107, 151