High Courts13 Dec 1986
Sona Ullah Vs Chattar Singh and Others
Jammu And Kashmir High Court · (1987) CriLJ 1656
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1986
27 judgments · page 1 of 2
High Courts10 Dec 1986
Director of Inspection and Others Vs K.C. and Co. and Others Union of India (UOI) and Others Vs Satish Kumar Mahajan and Others and Modern Hotels (P.) Ltd. and Another
Jammu And Kashmir High Court · (1987) 64 CTR 148 : (1990) 185 ITR 475 : (1987) 32 TAXMAN 495
Income Tax Act, 1961 — Section 132
High Courts03 Dec 1986
Mohammad Hanif and Another Vs State
Jammu And Kashmir High Court · (1987) CriLJ 2005 : (1988) 1 RCR(Criminal) 180
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 190, 191, 251
High Courts19 Nov 1986
Haji Mohammad Sadiq Vs State Financial Corporation and others
Jammu And Kashmir High Court · (1987) JKLR 816 : (1987) KashLJ 727
Jammu and Kashmir State Financial Corporations Act, 1951 — Section 31
High Courts19 Nov 1986Dismissed
Gulab Chand Vs Sampati Devi
Jammu And Kashmir High Court · AIR 1988 J&K 22
Hindu Marriage Act, 1955 — Section 24, 26
High Courts10 Oct 1986
Road Transport Corporation J and K State Vs Presiding Officer, Motor Accidents Claims Tribunal and Others
Jammu And Kashmir High Court · (1987) 1 ACC 291
High Courts04 Sept 1986
Vijay Krishna Arora Vs Sohan Lal
Jammu And Kashmir High Court · (1987) CriLJ 1275
Criminal Procedure Code, 1973 (CrPC) — Section 100, 177Penal Code, 1860 (IPC) — Section 342, 365, 366, 506
High Courts25 Aug 1986Dismissed
State of Jammu and Kashmir Vs Ram Kali
Jammu And Kashmir High Court · AIR 1987 J&K 71
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1963 — Section 5
High Courts07 Aug 1986Allowed
Dr. Ved Khuller Vs State
Jammu And Kashmir High Court · (1986) 08 J&K CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 561APenal Code, 1860 (IPC) — Section 304A
High Courts14 Jul 1986Allowed
Smt. Kamla Devi Vs Balbir Singh
Jammu And Kashmir High Court · AIR 1987 J&K 63
Hindu Marriage Act, 1955 — Section 23
High Courts10 Jul 1986
Firm, Ahmad Ali Khatai Vs Sheikh Gh. Qadir
Jammu And Kashmir High Court · (1988) CriLJ 519
Criminal Procedure Code, 1973 (CrPC) — Section 561ARanbir Penal Code, 1989 — Section 406, 420
High Courts09 Jul 1986
Jai Gopal Vs State
Jammu And Kashmir High Court · (1988) CriLJ 1397 : (1987) 2 RCR(Criminal) 233
Ranbir Penal Code, 1989 — Section 457
High Courts03 Jul 1986
Zia-ud-Din & two ors Vs State of Jammu & Kashmir & five ors.
Jammu And Kashmir High Court · (1986) JKLR 324 : (1987) KashLJ 748
Jammu and Kashmir Evacuees (Administration of Property) Act, 2006 — Section 30A
High Courts27 Jun 1986Dismissed
Anjum Ara Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 1988 J&K 69
Jammu and Kashmir Constitution Act, 1996 — Section 103
High Courts27 Jun 1986Dismissed
Pir Mohd. Shafi and Others Vs Cantonment Board and Others
Jammu And Kashmir High Court · AIR 1987 J&K 21
Arbitration Act, 1940 — Section 2, 20, 33
High Courts17 Jun 1986
Mohammad Ashaq Vs Muneer Hussain and Others
Jammu And Kashmir High Court · (1987) CriLJ 867
High Courts04 Jun 1986Allowed
Ajit Singh and Another Vs Tharu and Others
Jammu And Kashmir High Court · (1987) ACJ 91
Motor Vehicles Act, 1988 — Section 94, 95
High Courts04 Jun 1986
Ahmad Ullah Kundji Vs Mst. Humaria
Jammu And Kashmir High Court · (1987) CriLJ 681
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts30 May 1986
Aziz Malik and Others Vs Mohd. Rustam Malik
Jammu And Kashmir High Court · (1986) CriLJ 1996
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts26 May 1986Allowed
Ghulam Rasool Misger and etc. Vs The State and Others
Jammu And Kashmir High Court · AIR 1987 J&K 2
Constitution of India, 1950 — Article 12, 14, 19, 19(1), 19(6)Constitution of Jammu and Kashmir, 1956 — Section 17