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Jammu And Kashmir High Court judgments, 2010

316 judgments · page 1 of 16

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High Courts31 Dec 2010Allowed

Saleem-ur-Rehman (Dr.) Vs State and Others

Jammu And Kashmir High Court · (2011) 2 JKJ 700

Indian Medical Council Act, 1965 — Section 13(3)
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High Courts30 Dec 2010Dismissed

Jaswant Singh Vs Ranjit Kour

Jammu And Kashmir High Court · (2011) 1 JKJ 666

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts30 Dec 2010

United India Insurance Company Ltd. Vs Krishna Devi and Others

Jammu And Kashmir High Court · (2011) 1 JKJ 736

Motor Vehicles Act, 1988 — Section 168
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High Courts29 Dec 2010Allowed

Rash Builders India Pvt. Ltd. Vs Hindustan Construction Co. Ltd.

Jammu And Kashmir High Court · (2011) 1 JKJ 59

Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 11
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High Courts29 Dec 2010Allowed

Ghulam Mohi-U-Din Malla Vs Mst. Sara and Another

Jammu And Kashmir High Court · (2011) 2 JKJ 386

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts29 Dec 2010Allowed

Gh. Mohi-u-Din Malla Vs Mst. Sara and Another

Jammu And Kashmir High Court · (2011) 2 JKJ 832

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts22 Dec 2010

Mohd. Iqbal Banday Vs State and Others

Jammu And Kashmir High Court · (2011) 1 JKJ 74

Constitution of India, 1950 — Article 22(5)Unlawful Activities (Prevention) Act, 1967 — Section 13
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High Courts22 Dec 2010Dismissed

Mohd. Aasif Khan and Another Vs State and Others

Jammu And Kashmir High Court · (2011) 1 JKJ 55

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High Courts22 Dec 2010Allowed

Aijaz Rasool Wani and Others Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2011) 1 JKJ 36

Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 24(b)
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High Courts22 Dec 2010Dismissed

State of Jammu & Kashmir Vs Bashir Ahmad Lone and Others

Jammu And Kashmir High Court · (2011) 1 JKJ 1

Forest Act, 1927 — Section 6Wild Life (Protection) Act, 1972 — Section 51, 51(1), 59
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High Courts22 Dec 2010

Masrat Ara and Another Vs State of J. and K. and Others

Jammu And Kashmir High Court · AIR 2011 J&K 26 : (2011) 1 JKJ 27

Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 3, 4
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High Courts21 Dec 2010Dismissed

Mukhtar Ahmed and Others Vs State of Jammu & Kashmir

Jammu And Kashmir High Court · (2011) 1 JKJ 231

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
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High Courts20 Dec 2010Allowed

Conservator of Forests and Others Vs Abdul Ahad Mir and Others

Jammu And Kashmir High Court · (2011) 1 JKJ 19

Constitution of India, 1950 — Article 21, 23Contract Act, 1872 — Section 17, 23Payment of Wages Act, 1936 — Section 15, 15(5)(b), 17
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High Courts16 Dec 2010Dismissed

Dinesh Mahajan Vs Col. Retd. Narinder Sharma

Jammu And Kashmir High Court · AIR 2011 J&K 89

Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11A
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High Courts14 Dec 2010Allowed

Mohd. Hafiz Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2011) 1 JKJ 249

Criminal Procedure Code, 1973 (CrPC) — Section 561ARanbir Penal Code, 1989 — Section 376
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High Courts13 Dec 2010Dismissed

Vivek Kumar Dhallam Vs Nisha Puri and Another

Jammu And Kashmir High Court · AIR 2011 J&K 96

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
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High Courts13 Dec 2010Dismissed

Union of India and Others Vs Naik Gulshan Singh

Jammu And Kashmir High Court · (2011) 1 JKJ 273

Army Act, 1950 — Section 22
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High Courts11 Dec 2010Dismissed

Rakesh Kumar Vs State and Others

Jammu And Kashmir High Court · (2011) 1 JKJ 180

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High Courts10 Dec 2010Dismissed

Shivam Enterprises Vs Food Corp. of India and Others

Jammu And Kashmir High Court · (2010) 3 JKJ 248

Constitution of India, 1950 — Article 14, 226
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High Courts09 Dec 2010Dismissed

Umar Hayat Khan and Another Vs Talat Sarver Khan and Others

Jammu And Kashmir High Court · (2011) 1 JKJ 531

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
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