High Courts01 Jan 2010
Nazir Ahmad Wani and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 14
Criminal Procedure Code, 1973 (CrPC) — Section 173
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2010
316 judgments · page 16 of 16
High Courts01 Jan 2010
Sharda Devi & Anr. Vs State & Ors.
Jammu And Kashmir High Court · (2010) 1 JKJ 927
High Courts01 Jan 2010Dismissed
S. Mohan Singh Sethi Vs J and K State Board of School Education and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 809
Jammu and Kashmir State Board of School Education Regulations, 1992 — Regulation 17
High Courts01 Jan 2010Allowed
Godawar Singh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 117
High Courts01 Jan 2010
Shafeeqa Akhter & Anr. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2010) 2 SriLJ 808
High Courts01 Jan 2010Allowed
Sutlej Industries Ltd. Vs Shirdhiya Synthetics Pvt. Ltd.
Jammu And Kashmir High Court · (2010) 1 JKJ 21
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts01 Jan 2010Allowed
Leela Devi and Another Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 24
Arms Act, 1959 — Section 25, 4
High Courts01 Jan 2010Dismissed
Ajesh Gupta and Others Vs Bhupinder Singh
Jammu And Kashmir High Court · (2010) 1 JKJ 26
High Courts01 Jan 2010
Centeinal Surgical Vs State and Another
Jammu And Kashmir High Court · (2010) 1 JKJ 93
Constitution of India, 1950 — Article 14
High Courts01 Jan 2010
Ram Lal and Others Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 111
High Courts01 Jan 2010Allowed
Tarseem Singh Chib and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 113
High Courts01 Jan 2010Allowed
Dura Kumari Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 116
Constitution of India, 1950 — Article 14, 16
High Courts01 Jan 2010Dismissed
Ramesh Chander Gupta Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 121
High Courts01 Jan 2010
State of J & K Vs Mushtaq Ahmad Wani
Jammu And Kashmir High Court · (2010) 1 SriLJ 54
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 417Jammu and Kashmir Limitation Act, 1995 — Section 5
High Courts01 Jan 2010Dismissed
Javed Chowdhary (Dr.) Vs Aniece Chowdhary (Dr.)
Jammu And Kashmir High Court · (2010) 1 JKJ 17
High Courts01 Jan 2010Dismissed
Sudesh Kumar Vs State
Jammu And Kashmir High Court · (2010) 01 J&K CK 0001