High Courts10 Feb 2010
Ghulam Qadir Khandey Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 816
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 196
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2010
316 judgments · page 15 of 16
High Courts10 Feb 2010Dismissed
Mohd. Din Vs Shabnam Akhtar
Jammu And Kashmir High Court · (2010) 1 JKJ 806
Criminal Procedure Code, 1973 (CrPC) — Section 488, 561A
High Courts10 Feb 2010Dismissed
Vikram Jamwal Vs Geetanjali Rajput and Another
Jammu And Kashmir High Court · (2010) CriLJ 2311 : (2011) 3 Crimes 588 : (2011) 6 RCR(Criminal) 38
General Clauses Act, 1897 — Section 13Hindu Adoptions and Maintenance Act, 1956 — Section 20Penal Code, 1860 (IPC) — Section 8
High Courts10 Feb 2010Allowed
National Insurance Co. Ltd. Vs Fayaz Ahmed Shah and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 399
Motor Vehicles Act, 1988 — Section 166
High Courts10 Feb 2010Dismissed
Oriental Insurance Co. Vs Bhushan Lal Pandita and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 614
High Courts10 Feb 2010Dismissed
Bawa Ram Vs Chief Engineer
Jammu And Kashmir High Court · (2010) 2 JKJ 838
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 30, 33
High Courts10 Feb 2010Dismissed
State of Jammu & Kashmir and Others Vs Dewan Singh and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 857
High Courts09 Feb 2010Allowed
Fiaz Ahmed Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 909
Constitution of India, 1950 — Article 22
High Courts09 Feb 2010
Fiaz Ahmed Vs State of J&K & Anr.
Jammu And Kashmir High Court · (2010) 2 JKJ 909
Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts05 Feb 2010Allowed
Preeti Sidhu Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 879
High Courts03 Feb 2010
Mohammad Yousuf Bhat Vs Mohd.Maqbool Kumar
Jammu And Kashmir High Court · (2010) 1 SriLJ 171
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts03 Feb 2010Dismissed
Johnson and Johnson Ltd. Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · AIR 2010 J&K 113 : (2010) 2 JKJ 925
High Courts03 Feb 2010Allowed
Collector Land Acquisition Vs Bashandgani Nihama and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 428
Jammu and Kashmir Land Acquisition Act, 1990 — Section 4(1), 5A
High Courts03 Feb 2010Allowed
Mohd. Yousuf Mir Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 534
Constitution of India, 1950 — Article 14, 19
High Courts03 Feb 2010Dismissed
Gazala Showkat Vs National Insurance Co. Ltd.
Jammu And Kashmir High Court · (2010) 2 JKJ 545
High Courts03 Feb 2010
Ghulam Nabi Sumji Vs State & Ors.
Jammu And Kashmir High Court · (2010) 1 SriLJ 151
Constitution of India, 1950 — Article 22(5)
High Courts01 Feb 2010Dismissed
Tariq Ahmed Shah and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 47
Constitution of India, 1950 — Article 14, 16
High Courts01 Feb 2010Dismissed
Nazir Ahmad Ganai and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 229
High Courts27 Jan 2010
Imtiyaz Ahmad Dar Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 25
Constitution of India, 1950 — Article 21
High Courts01 Jan 2010
Brij Lal Vs Union of India & Ors.
Jammu And Kashmir High Court · (2010) 1 JKJ 922
Pension Regulations for Army, 1961 — Regulation 173