High Courts20 Mar 2010Allowed
Dr. Hardeep Singh Vs State and Others
Jammu And Kashmir High Court · (2010) CriLJ 4236 : (2011) 2 JKJ 927
Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 161, 173Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2010
316 judgments · page 13 of 16
High Courts18 Mar 2010Allowed
Zahoor Ahmad Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 40
High Courts18 Mar 2010Dismissed
J and K S.S.R.B. Vs Anju Choudhary and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 274
High Courts17 Mar 2010Dismissed
Oriental Insurance Co. Vs Rajinder Kumar and Others
Jammu And Kashmir High Court · (2011) ACJ 1590 : AIR 2010 J&K 105
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts17 Mar 2010Dismissed
Mohd. Amin Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 810
High Courts15 Mar 2010Dismissed
State of Jammu & Kashmir and Others Vs Swapna Raina and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 192
High Courts15 Mar 2010Allowed
Kirandeep Electronics and Another Vs Videocon Industries Ltd.
Jammu And Kashmir High Court · (2010) 2 JKJ 241
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 177, 190
High Courts12 Mar 2010
Om Parkash Vs Manohar Singh & ors.
Jammu And Kashmir High Court · (2010) 03 J&K CK 0032
High Courts12 Mar 2010Dismissed
Surinder Kumar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 196
High Courts12 Mar 2010Allowed
State of Jammu & Kashmir Vs Shabir Ahmad Shah
Jammu And Kashmir High Court · (2010) 2 JKJ 37
National Security Act, 1980 — Section 5
High Courts10 Mar 2010Allowed
State of Jammu & Kashmir Vs Razak Ahmed
Jammu And Kashmir High Court · (2010) 2 JKJ 183
High Courts10 Mar 2010Allowed
J and K Institute of Man. Public and Others Vs Renu Bala and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 270
High Courts08 Mar 2010
Union of India (UOI) and Others Vs S. Tarlok Singh
Jammu And Kashmir High Court · AIR 2012 J&K 18 : (2010) 1 JKJ 798
High Courts08 Mar 2010Dismissed
National Insurance Co. Ltd. Vs Ghulam Mustafa Beg and Others
Jammu And Kashmir High Court · (2011) ACJ 1439 : AIR 2010 J&K 110
Motor Vehicles Act, 1988 — Section 149(2), 173
High Courts05 Mar 2010
Union of India Vs Mohan Brothers
Jammu And Kashmir High Court · (2010) 03 J&K CK 0045
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 20Jammu and Kashmir Arbitration Act, 1945 — Section 30, 33, 41
High Courts05 Mar 2010Allowed
Ramesh Kumar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 184
High Courts05 Mar 2010Allowed
Des Raj Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 206
High Courts04 Mar 2010Allowed
Bharat Sanchar Nigam Ltd. Vs Gurmeet Singh
Jammu And Kashmir High Court · AIR 2010 J&K 89
Telegraph Act, 1885 — Section 7B
High Courts04 Mar 2010Allowed
Kerosene Oil Retails Association Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 774
Constitution of India, 1950 — Article 14, 19Essential Commodities Act, 1955 — Section 3
High Courts04 Mar 2010Dismissed
Nazir Ahmad Dar Vs Mst. Nabza and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 80
Civil Procedure Code, 1908 (CPC) — Section 96