High Courts22 Apr 2010
Kulwant Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 626
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2010
316 judgments · page 11 of 16
High Courts22 Apr 2010Allowed
Syed Nisar Hussain Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 701
High Courts21 Apr 2010Dismissed
Parveen Akhter and Others Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 18
Constitution of India, 1950 — Article 14, 16
High Courts20 Apr 2010Dismissed
Rekha Rani Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 35
High Courts19 Apr 2010Dismissed
State of Jammu & Kashmir and Another Vs N.C. Prabhakar (Dr.)
Jammu And Kashmir High Court · (2010) 2 JKJ 190
High Courts19 Apr 2010Allowed
Romesh Kumar Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 224
High Courts17 Apr 2010Allowed
Afnan Ahmad Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 877
High Courts17 Apr 2010Dismissed
Joginder Singh Vs U.O.I. and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 82
High Courts16 Apr 2010Dismissed
Superintending Engineer, Electric Divi. and Others Vs Reyaz Ahmad Sofi and Another
Jammu And Kashmir High Court · AIR 2010 J&K 147 : (2010) 2 JKJ 277
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts13 Apr 2010
Bashir Ahmad Dar and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 868
High Courts12 Apr 2010Dismissed
Mohd. Shaban Bhat Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 86
High Courts10 Apr 2010
Romesh Kumar Vs Union of India & Ors.
Jammu And Kashmir High Court · (2010) 2 JKJ 224
Constitution of India, 1950 — Article 14, 14, 223, 223
High Courts08 Apr 2010
Abdul Ahad Bhat and Another Vs Mst. Tabasum Manzoor
Jammu And Kashmir High Court · AIR 2010 J&K 121
Civil Procedure Code, 1908 (CPC) — Section 115, 141
High Courts08 Apr 2010Allowed
Gh. Hassan Bhat Vs Gh. Hassan Gorsi
Jammu And Kashmir High Court · (2011) CriLJ 806 : (2010) 2 JKJ 564
Criminal Procedure Code, 1973 (CrPC) — Section 200, 201, 202, 203, 204Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467
High Courts08 Apr 2010Dismissed
Refex Refrigerants Ltd. Vs Kolane Refrigerants
Jammu And Kashmir High Court · (2010) 2 JKJ 578
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467
High Courts08 Apr 2010
Abdul Ahad Bhat and Anr Vs Mst.Tabasum Manzoor
Jammu And Kashmir High Court · AIR 2010 J&K 121 : (2010) 1 SriLJ 180
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 141Jammu and Kashmir Guardians and Wards Act, 1977 — Section 10, 25, 43(4), 48, 4A
High Courts08 Apr 2010Allowed
Masarat Alam Bhat Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 652
Constitution of India, 1950 — Article 21, 22
High Courts08 Apr 2010Allowed
Parshottam Singh Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 797
Constitution of India, 1950 — Article 226
High Courts07 Apr 2010Allowed
Mohd. Iqbal Bhat and Others Vs State and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 699
Constitution of India, 1950 — Article 14
High Courts06 Apr 2010Dismissed
Villagers of Jawbera and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 14
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26