High Courts30 Apr 2010Allowed
Mohammad Yaseen Bohru Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 648
Arms Act, 1959 — Section 25, 7Constitution of India, 1950 — Article 22
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2010
316 judgments · page 10 of 16
High Courts30 Apr 2010Allowed
Nazir Ahmad Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 660
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts30 Apr 2010Allowed
Malook Khan Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 31
Prevention of Terrorism Act, 2002 — Section 3, 4, 5
High Courts30 Apr 2010Allowed
Sansar Chand Vs Chander Mohan and Others
Jammu And Kashmir High Court · (2011) ACJ 1236
Motor Vehicles Act, 1988 — Section 140, 166
High Courts30 Apr 2010Dismissed
Divisional Manager J and K State Forest Corporation Vs Abdul Majid and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 617
Employees Compensation Act, 1923 — Section 10, 4, 5
High Courts30 Apr 2010Dismissed
Residents of Areas around Civil Airport and Another Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 202
Constitution of India, 1950 — Article 21
High Courts30 Apr 2010Allowed
Mohd. Sayed Khan Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 715
Constitution of India, 1950 — Article 311
High Courts30 Apr 2010Allowed
Neeru Sharma Vs Raj Kumar Sharma and Another
Jammu And Kashmir High Court · AIR 2010 J&K 153 : (2010) 3 JKJ 209
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Jammu and Kashmir Hindu Marriage Act, 1980 — Section 13
High Courts30 Apr 2010
Budha Ram Vs Rajeev Sharma
Jammu And Kashmir High Court · AIR 2010 J&K 129 : (2010) 2 JKJ 594
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts30 Apr 2010Allowed
Krishan Lal Jandial Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 Crimes 582 : (2010) 3 JKJ 68
Ranbir Penal Code, 1989 — Section 302, 34, 452
High Courts30 Apr 2010
S. Balbir Singh Vs Ishar Dass
Jammu And Kashmir High Court · (2010) 3 JKJ 180
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 561A
High Courts30 Apr 2010
Union of India Vs Pawan Kumar Gupta and Another
Jammu And Kashmir High Court · (2010) 3 JKJ 188
Arbitration Act, 1940 — Section 14
High Courts23 Apr 2010
Bhagwan Singh and Ors. Vs State and Ors.
Jammu And Kashmir High Court · (2010) 04 J&K CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 561ARanbir Penal Code, 1989 — Section 109, 147, 302, 451
High Courts23 Apr 2010Dismissed
New India Assurance Co. Vs Bachno Devi and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 285
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7, Order 26 Rule 5
High Courts23 Apr 2010Dismissed
Parveen Gupta and Others Vs Ravail Singh and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 27
Administration of Evacuee Property Act, 1950 — Section 8
High Courts23 Apr 2010
Maharaj Krishan Dass and Another Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 231
Transfer of Property Act, 1882 — Section 106, 108, 111, 116
High Courts23 Apr 2010Dismissed
Akhter Hussain Vs Nanki Devi and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 25
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Apr 2010
Abdul Khalid Vs Zarina Begum and Ors.
Jammu And Kashmir High Court · (2010) 04 J&K CK 0004
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts23 Apr 2010Dismissed
Shabir Ahmad Shah Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 238
Ranbir Penal Code, 1989 — Section 120B, 121
High Courts23 Apr 2010Dismissed
Union of India (UOI) Vs Barrinder Kumar Sharma
Jammu And Kashmir High Court · (2010) 2 JKJ 283
Arbitration Act, 1940 — Section 20, 30, 33