Farooq Ahmed Shah Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 693 : (2010) 6 SLR 177
COURT ARCHIVE
316 judgments · page 12 of 16
Jammu And Kashmir High Court · (2010) 2 JKJ 693 : (2010) 6 SLR 177
Jammu And Kashmir High Court · (2010) 2 JKJ 253
Jammu And Kashmir High Court · (2011) CriLJ 935 : (2011) 1 Crimes 636 : (2011) 3 DMC 67 : (2010) 2 JKJ 314
Jammu And Kashmir High Court · (2010) 2 JKJ 728 : (2011) 1 LLJ 519
Jammu And Kashmir High Court · (2010) 2 JKJ 220
Jammu And Kashmir High Court · (2010) 2 JKJ 320
Jammu And Kashmir High Court · (2010) 2 JKJ 194
Jammu And Kashmir High Court · (2010) 2 JKJ 704
Jammu And Kashmir High Court · (2010) 4 Crimes 309 : (2010) 2 JKJ 6 : (2011) 7 RCR(Criminal) 754
Jammu And Kashmir High Court · (2010) 2 JKJ 76
Jammu And Kashmir High Court · (2010) 2 JKJ 182
Jammu And Kashmir High Court · (2010) 2 JKJ 516
Jammu And Kashmir High Court · (2010) 2 JKJ 110
Jammu And Kashmir High Court · (2010) 2 JKJ 445
Jammu And Kashmir High Court · (2010) 127 FLR 832 : (2010) 2 JKJ 475 : (2010) 4 LLJ 657
Jammu And Kashmir High Court · (2010) 2 JKJ 598
Jammu And Kashmir High Court · (2011) ACJ 2520 : (2010) 2 JKJ 869
Jammu And Kashmir High Court · (2010) 2 JKJ 894
Jammu And Kashmir High Court · AIR 2011 J&K 10 : (2010) 2 JKJ 633
Jammu And Kashmir High Court · (2010) 2 JKJ 642