CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Jammu And Kashmir High Court/2010

COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2010

316 judgments · page 14 of 16

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1944
  • 1943
  • 1942
  • 1941
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
High Courts04 Mar 2010Allowed

National Insurance Co. Ltd. Vs Mst. Saja Begum and Others

Jammu And Kashmir High Court · (2010) 2 JKJ 91

Motor Vehicles Act, 1988 — Section 10, 113, 149, 166, 168
Read judgment
High Courts04 Mar 2010Dismissed

Executive Engineer, Public Health Engineering Vs Farooq Ahmad Lone

Jammu And Kashmir High Court · (2010) 2 JKJ 100

Payment of Wages Act, 1936 — Section 15, 17, 18, 20, 22
Read judgment
High Courts04 Mar 2010Allowed

Mohd. Yousuf Bhat Vs Mohd. Maqbool Kumar

Jammu And Kashmir High Court · (2010) 2 JKJ 125

Criminal Procedure Code, 1973 (CrPC) — Section 200Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
Read judgment
High Courts04 Mar 2010

Kerosene Oil Retails Association Vs State of J&K & Ors.

Jammu And Kashmir High Court · (2010) 2 SriLJ 879

Constitution of India, 1950 — Article 14, 19Essential Commodities Act, 1955 — Section 3Kerosene Oil (Licensing) Order, 1974 — Rule 13, 7
Read judgment
High Courts04 Mar 2010Allowed

Mst. Rubeena Vs Ab. Qayoom Malik

Jammu And Kashmir High Court · (2010) 2 JKJ 852

Hindu Minority and Guardianship Act, 1956 — Section 6
Read judgment
High Courts03 Mar 2010

Power Grid Corporation of India Vs Pardeep Abrol and Others

Jammu And Kashmir High Court · (2010) 3 JKJ 225

Arbitration Act, 1940 — Section 20
Read judgment
High Courts02 Mar 2010

Balbir Kumar Vs State and Others

Jammu And Kashmir High Court · (2010) 3 JKJ 238

Criminal Procedure Code, 1973 (CrPC) — Section 173
Read judgment
High Courts01 Mar 2010

Alisha Kour & Anr. Vs State & Ors.

Jammu And Kashmir High Court · (2010) 2 JKJ 863

Constitution of India, 1950 — Article 14, 226
Read judgment
High Courts26 Feb 2010Dismissed

Mehraj-ud-din Dar Vs State and Others

Jammu And Kashmir High Court · (2010) 2 JKJ 557

Constitution of India, 1950 — Article 14
Read judgment
High Courts26 Feb 2010Dismissed

Villager of Rangil Vs Dean Faculty of Fisheries and Others

Jammu And Kashmir High Court · (2011) 2 JKJ 859

Read judgment
High Courts26 Feb 2010Allowed

Shabir Ahmad Shah Vs State and Others

Jammu And Kashmir High Court · (2010) 2 JKJ 409

Jammu and Kashmir Public Safety Act, 1978 — Section 10(b)
Read judgment
High Courts26 Feb 2010Allowed

Gian Singh Vs State of Jammu & Kashmir

Jammu And Kashmir High Court · (2010) 4 Crimes 351 : (2010) 2 JKJ 903

Ranbir Penal Code, 1989 — Section 201, 304II
Read judgment
High Courts25 Feb 2010Dismissed

Mst. Zaina Banoo Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2010) 2 JKJ 533

Read judgment
High Courts19 Feb 2010Allowed

Sunandan Kumar Vs State and Another

Jammu And Kashmir High Court · (2010) 2 JKJ 833

Ranbir Penal Code, 1989 — Section 420
Read judgment
High Courts18 Feb 2010Allowed

Shaheen (Mrs.) Vs Union of India (UOI) and Others

Jammu And Kashmir High Court · (2010) 2 JKJ 508

Constitution of India, 1950 — Article 136, 226, 227, 32, 323A
Read judgment
High Courts18 Feb 2010Allowed

All India NHPC Diploma Engineers and Others Vs NHPC Ltd. and Others

Jammu And Kashmir High Court · (2010) 2 JKJ 915

Constitution of India, 1950 — Article 14
Read judgment
High Courts18 Feb 2010Dismissed

National Insurance Co. Ltd. and Another Vs Mehbooba Shabnam

Jammu And Kashmir High Court · AIR 2010 J&K 111

Read judgment
High Courts17 Feb 2010Allowed

Balwant Singh Vs Manzoor Ahmad Ganai and Others

Jammu And Kashmir High Court · (2010) 2 JKJ 368

Constitution of India, 1950 — Article 21
Read judgment
High Courts11 Feb 2010Dismissed

Director General of Police Vs Karanjit Singh and Others

Jammu And Kashmir High Court · (2010) 2 JKJ 678

Read judgment
High Courts10 Feb 2010

Ashok Bamba Vs State and Others

Jammu And Kashmir High Court · (2010) 1 JKJ 228

Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
Read judgment
Previous1…1213141516Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions