High Courts31 Dec 2008
Shamser Singh Vs State
Jammu And Kashmir High Court · (2009) 1 JKJ 148
Arms Act, 1959 — Section 30Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173Ranbir Penal Code, 1989 — Section 302
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 1 of 17
High Courts31 Dec 2008
Abdul Maroof Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 138
Ranbir Penal Code, 1989 — Section 342, 366, 376
High Courts31 Dec 2008
Ram Naresh Singh Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 146 : (2010) 1 SCT 124
Border Security Force Act, 1968 — Section 128
High Courts30 Dec 2008
Sudesh Singh Vs State & Ors.
Jammu And Kashmir High Court · (2008) 12 J&K CK 0032
Constitution of India, 1950 — Article 22, 22(5)Pubilc Safety Act, 1978 — Section 14
High Courts30 Dec 2008
National Insurance Co.Ltd. Vs Mohd.Zakir- & Ors.
Jammu And Kashmir High Court · (2008) 12 J&K CK 0018
Motor Vehicles Act, 1988 — Section 163A
High Courts29 Dec 2008Dismissed
Rama Vision Ltd. Vs Trilok Singh and Sons and Another
Jammu And Kashmir High Court · (2009) 2 JKJ 275
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11
High Courts27 Dec 2008Dismissed
Gowher Ayoob Guna and Another Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 310
High Courts27 Dec 2008
Masrat Alam Bhat Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 612 : (2009) 1 KashLJ 38 : (2009) 1 SriLJ 191
Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8Ranbir Penal Code, 1989 — Section 141, 149, 336, 427, 436
High Courts27 Dec 2008
Syed Musadiq Shah Vs Board of Directors & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 606
High Courts26 Dec 2008
Gulshan Rashid Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 132 Supp : (2009) 1 SriLJ 217
Constitution of India, 1950 — Article 14, 16, 311Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts26 Dec 2008
Massarat Maqbool Vs State of J.and K.and Ors
Jammu And Kashmir High Court · AIR 2009 J&K 39 : (2009) JKJ 34 Supp : (2009) 1 SriLJ 197
Constitution of India, 1950 — Article 21Passports Act, 1967 — Section 6(2)
High Courts26 Dec 2008
Oriental Insurance Co.Ltd. Vs Jyoti Devi & Ors.
Jammu And Kashmir High Court · (2008) 12 J&K CK 0029
Jammu and Kashmir Civil Procedure Code, 1977 — Section 100Workmens Compensation Act, 1923 — Section 30
High Courts26 Dec 2008Dismissed
Mohd. Alam and connected matters Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 23
Constitution of India, 1950 — Article 16
High Courts26 Dec 2008
Oriental Insurance Co.Ltd. Vs Rukma and Ors.
Jammu And Kashmir High Court · (2008) 12 J&K CK 0016
High Courts22 Dec 2008
Abdul Rashid Sheikh Vs State and others
Jammu And Kashmir High Court · (2009) JKJ 80 Supp : (2009) 1 SriLJ 177
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 31, 33, 34Constitution of India, 1950 — Article 226, 311
High Courts22 Dec 2008
Naira Vs Asif Akbar Sofi
Jammu And Kashmir High Court · AIR 2009 J&K 1843 : (2009) JKJ 106 Supp : (2009) 1 SriLJ 163
Jammu and Kashmir Civil Procedure Code, 1977 — Section 115Jammu and Kashmir Guardians and Wards Act, 1977 — Section 10, 25
High Courts22 Dec 2008
Oriental Insurance Co.Ltd. Vs Amarjit Singh & Ors.
Jammu And Kashmir High Court · (2010) ACJ 844 : (2009) 1 JKJ 324
High Courts22 Dec 2008
Union of India and Ors. Vs Sujan Singh & Anr
Jammu And Kashmir High Court · (2008) 12 J&K CK 0030
High Courts22 Dec 2008Allowed
Kuldeep Singh and Another Vs Jagbir Singh and Others
Jammu And Kashmir High Court · (2010) ACJ 527
Motor Vehicles Act, 1988 — Section 163A
High Courts22 Dec 2008
State of J & K Vs Abdul Rashid Zargar
Jammu And Kashmir High Court · (2009) JKJ 139 Supp : (2009) 1 SriLJ 210
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 156, 170, 173, 190