High Courts01 Jan 2008
State of J&K and Ors. Vs Zooni
Jammu And Kashmir High Court · (2008) 1 SriLJ 414
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 17 of 17
High Courts01 Jan 2008
Syed Manzoor Ahmad & anr. Vs J & K Special Tribunal & Ors.
Jammu And Kashmir High Court · (2008) 1 SriLJ 136
Jammu and Kashmir Agrarian Reforms Rules, 1977 — Rule 4
High Courts01 Jan 2008
NGOs Coordination Fed. Vs State & others
Jammu And Kashmir High Court · (2008) 1 SriLJ 416
Constitution of India, 1950 — Article 226Sher-I-Kashmir Universities of Agriculture Scientists and Technology Act, 1982 — Section 25