High Courts02 Feb 2008

Abdul Rahim Dar Vs State and Others

Jammu And Kashmir High Court · (2008) 2 JKJ 375

Jammu and Kashmir Migrant Immovable Property Preservation, Protection and Restraint on Distress Sales) Act, 1997 — Section 8
High Courts30 Jan 2008Dismissed

Hardev Singh Vs State

Jammu And Kashmir High Court · (2008) CriLJ 1878 : (2008) 2 JKJ 471

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 8