High Courts12 Mar 2008Dismissed
Vijender Bhagorta (Dr.) Vs New India Assurance Co. Ltd. and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 650
Motor Vehicles Act, 1939 — Section 110D
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 15 of 17
High Courts05 Mar 2008Allowed
Gangi Magharani and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 48
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts28 Feb 2008Allowed
Javed Iqbal Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 44
Penal Code, 1860 (IPC) — Section 120BUnlawful Activities (Prevention) Act, 1967 — Section 13, 18
High Courts28 Feb 2008Dismissed
Shashi Devi Vs Raju Singh and Another
Jammu And Kashmir High Court · AIR 2008 J&K 52 : (2008) 2 JKJ 566
Civil Procedure Code, 1908 (CPC) — Section 10, 11
High Courts28 Feb 2008
Oriental Insurance Co. Ltd. Vs Indu Puri and Others
Jammu And Kashmir High Court · (2008) ACJ 2753
Civil Procedure Code, 1908 (CPC) — Section 34Employees Compensation Act, 1923 — Section 4AMotor Vehicles Act, 1988 — Section 168, 171
High Courts28 Feb 2008
Romola Kapoor Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 198
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561ARanbir Penal Code, 1989 — Section 448
High Courts27 Feb 2008
Rajinder Kumar Vs Vijay Kumar and Others
Jammu And Kashmir High Court · (2008) KashLJ 308
Jammu and Kashmir Civil Procedure Code, 1977 — Order 13 Rule 1, 2, 151C
High Courts27 Feb 2008
Paramjeet Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 121
Constitution of India, 1950 — Article 14, 16, 6
High Courts27 Feb 2008
Furqan Ahmed Rather Vs Mir Nasar-ul-Laj
Jammu And Kashmir High Court · (2008) 2 JKJ 379
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 5, 8(1)
High Courts27 Feb 2008Dismissed
Saleema Vs Farooq Ahmad Sheikh
Jammu And Kashmir High Court · (2008) 2 JKJ 387
Criminal Procedure Code, 1973 (CrPC) — Section 488, 488(1), 488(3)
High Courts27 Feb 2008Allowed
Syed Zulufkar Ali Vs Amina
Jammu And Kashmir High Court · (2008) 2 JKJ 391
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts21 Feb 2008
Ghulam Mohi-ud-Din Hurra Vs Union of India & Ors.
Jammu And Kashmir High Court · (2009) 1 SriLJ 8
Central Civil Services (Pension) Rules, 1972 — Rule 2
High Courts20 Feb 2008
Khurshid Ahmad Din and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 382
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts16 Feb 2008Dismissed
National Insurance Company Vs Tashi Dorjeiy and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 371
Motor Vehicles Act, 1988 — Section 166
High Courts16 Feb 2008Allowed
Dil Mohammad Dar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 435
High Courts15 Feb 2008
Mohd.Hafeez Vs Inzar Ahmed & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 153 : (2009) 2 SriLJ 775
Ranbir Penal Code, 1989 — Section 149, 302, 307
High Courts15 Feb 2008
Sikander-e-Azam Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 274
High Courts15 Feb 2008
Manzoor Ahmad Bhat Vs Oriental Insurance Company and others
Jammu And Kashmir High Court · (2008) 1 SriLJ 229
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103Jammu and Kashmir Civil Procedure Code, 1977 — Order 2 Rule 2
High Courts12 Feb 2008
Abdul Majeed Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 662
High Courts12 Feb 2008Dismissed
Geeta Devi Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 324