High Courts11 Apr 2008Dismissed
Tanveer Ahmad and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 244
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 13 of 17
High Courts11 Apr 2008Dismissed
National Insurance Co. Ltd. Vs Kartaroo Devi and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 246
Motor Vehicles Act, 1988 — Section 149, 170
High Courts11 Apr 2008Allowed
Union of India (UOI) and Another Vs Rasmuni Devi and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 249
High Courts11 Apr 2008Dismissed
Nazir Ahmed Reshi and Others Vs Roshan Ara and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 345
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7(1), 115(1)
High Courts11 Apr 2008
New India Assurance Co. Ltd. Vs Saneh Deep Singh and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 594
Motor Vehicles Act, 1988 — Section 149, 170
High Courts11 Apr 2008
United India Insurance Co. Ltd. Vs Barkat Bibi and Others
Jammu And Kashmir High Court · (2009) ACJ 1902 : (2008) 2 JKJ 609
Motor Vehicles Act, 1988 — Section 149, 170
High Courts11 Apr 2008
National Insurance Co. Vs Muna Ram and Others
Jammu And Kashmir High Court · (2010) ACJ 162 : (2008) 2 JKJ 612
Motor Vehicles Act, 1988 — Section 149, 170
High Courts11 Apr 2008Allowed
Shakeela Begum Vs Gurdeep Singh and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 270
High Courts11 Apr 2008
Bharat Bhushan Koul Vs State of J. and K.
Jammu And Kashmir High Court · (2009) 2 JKJ 622
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts11 Apr 2008Dismissed
NGO's Coordination Fed. Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 341
Sher-I-Kashmir Universities of Agriculture Scientists and Technology Act, 1982 — Section 25(1)
High Courts10 Apr 2008Dismissed
National Insurance Co. Vs Satya Devi and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 605
Motor Vehicles Act, 1988 — Section 170
High Courts09 Apr 2008Dismissed
Rakesh Pal Rana Vs Union of India (UOI) and Another
Jammu And Kashmir High Court · (2010) 2 SLJ 93
High Courts08 Apr 2008Dismissed
Zarina Begum and Others Vs State and Another
Jammu And Kashmir High Court · (2008) CriLJ 3103 : (2008) 3 JKJ 433
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 109, 498A
High Courts08 Apr 2008Dismissed
State Bank of India Vs Trishui Pickle Indus. and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 221
High Courts07 Apr 2008Allowed
United India Insurance Co. Ltd. Vs Karam Singh and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 200
Motor Vehicles Act, 1988 — Section 163A
High Courts07 Apr 2008Dismissed
Shabir Ahmad Parray and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 248
High Courts07 Apr 2008Dismissed
State Vs Bal Krishan and Another
Jammu And Kashmir High Court · (2008) 2 JKJ 14
Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 113A
High Courts04 Apr 2008Dismissed
Des Raj Vs Shavinder Kumar and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 216
Civil Procedure Code, 1908 (CPC) — Section 115, 51, 58
High Courts03 Apr 2008
Jeet Ram Chowdhary Vs Gian Chand and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 446
Criminal Procedure Code, 1973 (CrPC) — Section 273Dowry Prohibition Act, 1961 — Section 3, 5Ranbir Penal Code, 1989 — Section 109, 201, 306, 498A
High Courts03 Apr 2008Dismissed
Commr. of Customs and C.E. Vs Bharat Box Factory
Jammu And Kashmir High Court · (2008) 2 JKJ 459
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 2004 — Section 91