High Courts06 May 2008
Mahalakshmi Tikoo Vs State Bank of India and Others
Jammu And Kashmir High Court · AIR 2009 J&K 67 : (2009) 1 RCR(Civil) 406 : (2009) 3 SLJ 377
State Bank of India Act, 1955 — Section 50
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 12 of 17
High Courts05 May 2008
Ranbir Singh Vs UOI and others.
Jammu And Kashmir High Court · (2008) 3 SCT 478 : (2008) 6 SLR 225
High Courts03 May 2008
Union of India & Ors Vs Ali Hassan
Jammu And Kashmir High Court · (2009) 1 JKJ 547 : (2009) 1 KashLJ 104
Border Security Force (Group C Combatised Para Medical Staff) Recruitment Rules, 1983 — Rule 4
High Courts03 May 2008Dismissed
Naseer Ahmad Khan Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 74
High Courts03 May 2008Dismissed
Gh. Hassan Marazi Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 331
Constitution of India, 1950 — Article 311
High Courts03 May 2008
Abdul Sattar Lone Vs Hakim Baha-ud-din
Jammu And Kashmir High Court · (2008) 3 JKJ 456
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts03 May 2008
Wajid Ali and others. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 124 Supp : (2009) 1 SriLJ 339
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Schedule 1, 11
High Courts29 Apr 2008
Om Parkash Vs Oriental Insurance Co. Ltd. and Others
Jammu And Kashmir High Court · (2009) ACJ 2798
Motor Vehicles Act, 1988 — Section 168
High Courts25 Apr 2008Allowed
Manzoor Ahmad Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2009) CriLJ 4227 : (2009) 2 JKJ 631
Arms Act, 1959 — Section 25, 4Ranbir Penal Code, 1989 — Section 302, 307
High Courts24 Apr 2008Dismissed
Sham Lal Sharma Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 474
Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(2)Jammu and Kashmir Public Men and Public Servants (Declaration of Assets and Other Provisions) Act, 1983 — Section 11, 12, 14, 9Prevention of Corruption Act, 1988 — Section 5(1)(e)
High Courts24 Apr 2008Allowed
Food Corporation of India and Another Vs Bhartiya Khadya Nigam and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 484 : (2009) 4 LLJ 706
Jammu and Kashmir Shops and Establishment Act, 1966 — Section 48, 5
High Courts24 Apr 2008Dismissed
Amar Singh Club Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 229 CTR 447 : (2008) 2 JKJ 509 : (2009) 184 TAXMAN 481
High Courts24 Apr 2008
Union of India & Anr. Vs Ali Mohammad Ganai & Anr.
Jammu And Kashmir High Court · (2009) JKJ 91 Supp : (2009) 1 SriLJ 376
Motor Vehicles Act, 1939 — Section 165
High Courts24 Apr 2008Allowed
Building Operations and Others Vs Mst. Shameema and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 322
Jammu and Kashmir Control of Building Operations Act, 1988 — Section 13
High Courts24 Apr 2008
United India Insurance Co. Ltd. Vs Dedri and Others
Jammu And Kashmir High Court · (2009) ACJ 2759 : (2010) 1 JKJ 867
Motor Vehicles Act, 1988 — Section 170
High Courts24 Apr 2008
United India Insurance Co. Ltd. Vs Jala Banoo and Others
Jammu And Kashmir High Court · (2010) ACJ 97
Motor Vehicles Act, 1988 — Section 170
High Courts24 Apr 2008Dismissed
National Insurance Co. Ltd. Vs Amina and Others
Jammu And Kashmir High Court · (2010) ACJ 1615 : (2011) 1 TAC 981
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts24 Apr 2008
National Insurance Co.Ltd. Vs Manzoor Ahmad Bhat
Jammu And Kashmir High Court · (2009) JKJ 103 Supp : (2009) 1 SriLJ 379
High Courts23 Apr 2008
Union of India (UOI) Vs Bachan Singh and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 481
Land Acquisition Act, 1894 — Section 18