High Courts23 May 2008
New India Assurance Co. Vs Bansi Lal & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 601
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 11 of 17
High Courts23 May 2008
Netar Singh & Anr. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 479
Jammu and Kashmir Family Pension-cum-Gratuity Rules, 1964 — Rule 21, 22(b)
High Courts23 May 2008Dismissed
Yasmeen Hakim and Others Vs State
Jammu And Kashmir High Court · (2008) 3 JKJ 253
High Courts23 May 2008Allowed
Chain Lal Vs State
Jammu And Kashmir High Court · (2009) 2 JKJ 92 : (2009) 5 SLR 577
Army Act, 1950 — Section 20(3)Army Rules, 1954 — Rule 17
High Courts23 May 2008Allowed
Ghulam Mohd. Bhat Vs State
Jammu And Kashmir High Court · (2009) CriLJ 2216 : (2009) 2 JKJ 141
Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts22 May 2008
State of J & K Vs Janardhan & Anr.
Jammu And Kashmir High Court · (2009) 1 JKJ 260
Ranbir Penal Code, 1989 — Section 302, 34
High Courts16 May 2008
Brij Nandan Singh Vs Sher-i-Kashmir University of Agriculture Sciences & Technology and others
Jammu And Kashmir High Court · (2008) 3 SCT 473 : (2008) 6 SLR 215
High Courts16 May 2008Dismissed
Arshad Hussain and Others Vs Chairman J and K Bank and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 223
High Courts16 May 2008Dismissed
Khazir Mohd. Tunda Vs Bombay Mercantile Cooperative Bank Ltd.
Jammu And Kashmir High Court · (2009) 2 JKJ 132
High Courts16 May 2008Allowed
Jabeen Ishaq Vs Director, SKIMS and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 326
Sher-i-Kashmir Institute of Medical Sciences Gazetted Service Recruitment Rules, 1998 — Rule 5
High Courts16 May 2008Dismissed
Ab. Rashid Bhat Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 338
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts16 May 2008
Sushma Gupta & Anr. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 221
High Courts13 May 2008Dismissed
Meenakshi Sharma and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 720
High Courts13 May 2008Dismissed
Nisar Hussain Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 762
High Courts13 May 2008Dismissed
Abdul Rehman Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 730 : (2009) 8 SLR 87
High Courts08 May 2008
Baij Nath Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 758
High Courts07 May 2008Dismissed
Chief Secretary and Others Vs Ghulam Nabi Bhat
Jammu And Kashmir High Court · (2008) 3 JKJ 231
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Section 5
High Courts07 May 2008
Gh. Rasool Bhat and Others Vs Badrinath Bhat and Others
Jammu And Kashmir High Court · AIR 2009 J&K 53 : (2008) 3 JKJ 239
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Jammu and Kashmir Migrant Immovable Property Preservation, Protection and Restraint on Distress Sales) Act, 1997 — Section 11, 3
High Courts07 May 2008Dismissed
National Insurance Co. Ltd. Vs Ghulam Nabi Zargar and Others
Jammu And Kashmir High Court · (2009) ACJ 1934 : AIR 2008 J&K 78 : (2008) 3 JKJ 602
Motor Vehicles Act, 1988 — Section 149