High Courts04 Jun 2008
Mst. Raja and Others Vs J and K Special Tribunal and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 17
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 10, 4, 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 10 of 17
High Courts03 Jun 2008
Union of India (UOI) and Another Vs Ghulam Nabi Dar
Jammu And Kashmir High Court · (2010) ACJ 23 : (2008) 3 JKJ 68
Motor Vehicles Act, 1988 — Section 165, 166
High Courts03 Jun 2008Dismissed
Mukhtar Ahmad Rather Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 104
High Courts03 Jun 2008Dismissed
Mohammad Afzal Bhat and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 66
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts03 Jun 2008
National Insurance Co. Ltd Vs Mst. Saja and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 62
Motor Vehicles Act, 1988 — Section 170
High Courts03 Jun 2008
National Insurance Company Vs Haseera Begum and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 57
Motor Vehicles Act, 1988 — Section 170
High Courts03 Jun 2008Dismissed
National Insurance Co. Ltd. Vs Mushtaq Ahmad Shah and Others
Jammu And Kashmir High Court · (2010) ACJ 1569 : (2008) 3 JKJ 51
Motor vehicles Act, 1988 — Section 149
High Courts03 Jun 2008
National Insurance Co. Ltd. Vs Nissar Ahmad Sheikh and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 47
Motor Vehicles Act, 1988 — Section 147, 147(2)Ranbir Penal Code, 1989 — Section 289, 304(A)
High Courts02 Jun 2008
Mst. Fatima Vs State and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 179
High Courts31 May 2008Allowed
Bashir Ahmend Khan Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 192
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 31
High Courts30 May 2008
Kailash Chander & Ors. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 555 : (2009) 1 KashLJ 124
Constitution of India, 1950 — Article 14, 21Constitution of Jammu and Kashmir, 1956 — Section 24
High Courts28 May 2008Dismissed
Pro. S. Jalal and Another Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 70
Jammu and Kashmir High Court Rules, 1999 — Rule 36
High Courts28 May 2008
Arti Sakral Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 739
High Courts26 May 2008Dismissed
Swami Saran Khajuria Vs Sahib Saran Khajuria and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 714
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts26 May 2008Dismissed
Bansi Lal Gupta Vs Santosh Dogra and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 723
Criminal Procedure Code, 1973 (CrPC) — Section 500, 501, 502
High Courts26 May 2008Dismissed
Ghulam Ahmad Wani Vs Bank of India and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 727
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts26 May 2008
Tsering Narboo Vs Tashi Phunchok & Anr.
Jammu And Kashmir High Court · (2010) 2 SriLJ 793
Jammu and Kashmir Civil Procedure Code, 1977 — Section 151
High Courts26 May 2008Allowed
Govind Chouhan Vs Raj Daluja and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 732
Criminal Procedure Code, 1973 (CrPC) — Section 561ARanbir Penal Code, 1989 — Section 503
High Courts23 May 2008Dismissed
Asif Jehan Gattu and Another Vs Executive Officer Doda Municipal Corporation
Jammu And Kashmir High Court · (2008) 2 JKJ 748 : (2011) 1 RCR(Civil) 547 : (2011) 1 RCR(Civil) 547
Jammu and Kashmir Municipal Act, 1951 — Section 18A(1)(b)
High Courts23 May 2008
Vishwa Mitter & Ors. Vs Balbadhar Singh & Anr.
Jammu And Kashmir High Court · (2009) 3 JKJ 664
Constitution of India, 1950 — Article 226