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Jammu And Kashmir High Court judgments, 2019

860 judgments · page 1 of 43

High Courts31 Dec 2019Dismissed

Fida Hussain Bhat Vs State Of J&K And Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0070

Jammu And Kashmir Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3Public Safety Act, 1953 — Section 15Constitution Of India, 1950 — Article 22(3)
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High Courts31 Dec 2019Dismissed

Shaheedu Vs Union Of India & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0065

Border Security Force Act, 1968 — Section 11, 11(2), 16(d), 19(a)Constitution Of India, 1950 — Article 226Border Security Force Rules, 1969 — Rule 22, 160, 161
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High Courts30 Dec 2019Disposed Of

Aijaz Hassan Bhat Vs State Of JK & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0068

Constitution Of Jammu And Kashmir, 1956 — Section 126, 126(2)Constitution Of India, 1950 — Article 311Jammu and Kashmir Police Manual — Rule 336, 337, 359, 359(1), 359(2), 359(3), 359(4), 359(5), 359(6), 359(7), 359(11)(2)
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High Courts30 Dec 2019Disposed Of

S. Ball Reddy Vs Union Of India & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0067

Central Reserve Police Force Act, 1949 — Section 11(1), 12(1)Constitution Of India, 1950 — Article 311Central Reserve Police Force Rules, 1955 — Rule 27, 27(c), 27(cc)(i), 28, 29(d), 36
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High Courts20 Dec 2019Dismissed

Abdul Rashid Mir Vs State Of J&K And Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0062

Jammu And Kashmir Financial Code Volume I — Rule 6(4), 6(5)Jammu And Kashmir Civil Service Regulations Volume II — Regulation 35AA
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High Courts20 Dec 2019Disposed Of

Jamal Ud Din & Ors Vs State & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0055

Constitution Of India, 1950 — Article 14, 16Jammu And Kashmir Casual And Other Workers Regular Engagement Rules, 2017 — Rule 2(j)(iii), 4
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