High Courts20 Dec 2019Allowed/ Disposed Of
Rabia Kouser Vs Managing Director, Jammu And Kashmir Projects Construction Corporation Ltd
Jammu And Kashmir High Court · (2019) 12 J&K CK 0050
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2019
860 judgments · page 2 of 43
High Courts19 Dec 2019Dismissed
National Insurance Co. Ltd Vs Safia Akhter & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0052
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 304
High Courts19 Dec 2019Dismissed
Shalinder Kumar Singh Vs Union Of India & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0051
Constitution Of India, 1950 — Article 32, 136, 137, 145Code Of Civil Procedure, 1908 — Order 47, Order 47 Rule 1Supreme Court Rules, 1966 — Order 40, Order 40 Rule 1, Order 40 Rule 5
High Courts19 Dec 2019Dismissed
R. K. Munshi Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0046
Jammu and Kashmir Civil Services (House Rent. Allowance and City Compensatory Allowance) Rules, 1992 — Rule 6(h)(ii), 6(h)(iv)
High Courts18 Dec 2019Dismissed
Farooq Ahmad Bakshi & Anr Vs Union Territory Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0054
Constitution Of India, 1950 — Article 77, 162, 226Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 27Jammu And Kashmir Civil Servants (Removal Of Doubts And Declaration Of Rights) Ordinance, 1956 — Section 3(1)
High Courts18 Dec 2019Disposed Of
HK Auto World Private Limited Vs Union Of India & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0053
High Courts18 Dec 2019Disposed Of
Tosh Chander And Others Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 12 J&K CK 0049
Code Of Criminal Procedure, 1973 — Section 320, 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 498A
High Courts18 Dec 2019Disposed Of
Bahar Din Vs Union Territory Of Jammu And Kashmir
Jammu And Kashmir High Court · (2019) 12 J&K CK 0048
Indian Penal Code, 1860 — Section 420
High Courts18 Dec 2019Disposed Of
Ashiq Ali Vs Union Territory Of Jammu And Kashmir
Jammu And Kashmir High Court · (2019) 12 J&K CK 0047
Indian Penal Code, 1860 — Section 420
High Courts17 Dec 2019Dismissed
Ghulam Rasool Bhat Vs Union Territory Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0038
Constitution Of India, 1950 — Article 77, 162, 226Jammu And Kashmir Civil Servants (Removal Of Doubts And Declaration Of Rights)Act, 1956 — Section 3(1)
High Courts16 Dec 2019Disposed Of
Ajaz Hussain Rizvi Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0042
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts16 Dec 2019Disposed Of
Residents Of Dooru Bragam Butgund And Ors Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0041
High Courts16 Dec 2019Disposed Of
Shakeel Ahmad Yatoo Vs State And Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0040
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts16 Dec 2019Disposed Of
Tufail Ahmad Lone & Anr Vs Jammu And Kashmir Service Selection Board & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0039
High Courts16 Dec 2019Disposed Of
Abdul Rashid Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 12 J&K CK 0035
Civil Service Regulations Volume I — Article 242
High Courts13 Dec 2019Allowed
Vinod Kumar Bhat Vs Abdul Majeed Lone And Another
Jammu And Kashmir High Court · (2019) 12 J&K CK 0045
Constitution Of Jammu And Kashmir, 1956 — Section 104Jammu And Kashmir Migrants (Stay Of Proceedings) Act, 1997 — Section 2(c), 3, 4
High Courts13 Dec 2019Disposed Of
Nazir Ahmad Mir Vs State And Anr
Jammu And Kashmir High Court · (2019) 12 J&K CK 0044
Constitution Of India, 1950 — Article 22(5)
High Courts13 Dec 2019Dismissed
Ghulam Nabi Bhat Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0043
Code Of Civil Procedure, 1908 — Order 7 Rule 11Jammu And Kashmir Land Revenue Act, 1996 — Section 94, 95
High Courts13 Dec 2019Disposed Of
Daljeet Singh And Ors Vs Union Territory Of Jammu And Kashmir Th. Secy. Food Civil Supplies Deptt. And Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0037
High Courts13 Dec 2019
Jammu Municipal Corp And Another Vs Rakhil Gill And Others
Jammu And Kashmir High Court · (2019) 12 J&K CK 0036
Jammu And Kashmir Civil Service Regulations Volume II — Regulation 108BB