High Courts31 Dec 2002Allowed
Officer Commanding Vs State Bank of India and Another
Jammu And Kashmir High Court · (2003) 1 JKJ 719
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2002
210 judgments · page 1 of 11
High Courts31 Dec 2002Dismissed
United India Insurance Company Vs Mohan Lal and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 726
High Courts31 Dec 2002Dismissed
National Insurance Co. Ltd. Vs Shiv Dutt Sharma
Jammu And Kashmir High Court · (2004) ACJ 2049 : (2010) 4 JKJ 318
Motor Vehicles Act, 1988 — Section 165, 166
High Courts31 Dec 2002Dismissed
Om Metals and Minerals Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2005) 2 ARBLR 168
Civil Procedure Code, 1908 (CPC) — Section 34Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 29
High Courts31 Dec 2002Dismissed
Oriental Insurance Co. Ltd. Vs Rakesh Kumar and Others
Jammu And Kashmir High Court · (2003) ACJ 1008 : (2010) 4 JKJ 478
Motor Vehicles Act, 1939 — Section 110B
High Courts31 Dec 2002
Sahib Singh Vs State and Ors .
Jammu And Kashmir High Court · (2003) KashLJ 84
Constitution of India, 1950 — Article 226
High Courts31 Dec 2002
State of J & K Vs Zarina Begum & Ors.
Jammu And Kashmir High Court · (2010) 4 JKJ 286
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 311
High Courts30 Dec 2002Dismissed
Romesh Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 2 JKJ 344 : (2004) 2 LLJ 18
Jammu and Kashmir (Compassionate Appointment) Rules, 1994 — Rule 2, 3, 7
High Courts28 Dec 2002
Tariq Majeed Chowdary Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2010) 4 JKJ 575
Jammu and Kashmir Public Safety Act, 1978 — Section 8Prevention of Terrorism Ordinance, 2001 — Section 3, 4
High Courts28 Dec 2002
Ali Mohd Shah Vs State and others
Jammu And Kashmir High Court · (2003) 1 SCT 786
Constitution of India, 1950 — Article 14, 16
High Courts28 Dec 2002Dismissed
G.M. Lone Vs Union of India
Jammu And Kashmir High Court · (2010) 4 JKJ 218
High Courts28 Dec 2002
S.S.Rathore Vs Union of India & Ors.
Jammu And Kashmir High Court · (2003) 1 SCT 771
Constitution of India, 1950 — Article 226, 227
High Courts27 Dec 2002Dismissed
Maryam Banoo Vs State and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 783
High Courts27 Dec 2002Dismissed
Parkash Singh Vs State and Others
Jammu And Kashmir High Court · (2003) 2 JKJ 88
High Courts26 Dec 2002Allowed
Ab. Rahim and Another Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 198
Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts25 Dec 2002
Anita Raina Vs State
Jammu And Kashmir High Court · (2002) 4 SCT 8
Constitution of India, 1950 — Article 14, 16
High Courts23 Dec 2002Dismissed
Power Development Department Vs Pushpinder Singh
Jammu And Kashmir High Court · (2010) 4 JKJ 201
Electricity Act, 1910 — Section 38, 39, 43
High Courts19 Dec 2002
Abida Begum Vs Zaira Begum
Jammu And Kashmir High Court · (2002) KashLJ 528 : (2002) SriLJ 241
Jammu and Kashmir Civil Procedure Code, 1977 — Order 18, 3A
High Courts16 Dec 2002Dismissed
National Insurance Company Vs R.K. Abrol and Others and Vasdev Singh and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 734
High Courts16 Dec 2002
National Insurance Company Ltd. Vs R.K. Abrol and Others
Jammu And Kashmir High Court · (2005) 2 ACC 434