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Jammu And Kashmir High Court judgments, 2002

210 judgments · page 2 of 11

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High Courts16 Dec 2002

Oriental Insurance Co. Ltd. Vs Shamsher Singh and Others

Jammu And Kashmir High Court · (2004) 1 ACC 209

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High Courts13 Dec 2002Dismissed

Col. R.N. Singh (Retd.) Vs Ex. Major C. Parsad

Jammu And Kashmir High Court · (2003) 1 JKJ 599

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High Courts13 Dec 2002Dismissed

Fiat India (P) Ltd. Vs Dr. Zahid Hussain Gillani

Jammu And Kashmir High Court · AIR 2003 J&K 71 : (2003) 2 JKJ 95

Jammu and Kashmir Consumer Protection Act, 1987 — Section 11, 11(4)
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High Courts12 Dec 2002

State of Jammu & Kashmir and Others Vs Dr. Gian Chand

Jammu And Kashmir High Court · (2003) 2 JKJ 110

Jammu and Kashmir Civil Procedure Code, 1977 — Order 39
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High Courts11 Dec 2002

Ram Rakha Vs State of J&K and Others

Jammu And Kashmir High Court · (2002) KashLJ 429 : (2002) SriLJ 222

Medical Education (Gazetted) Service Recruitment Rules, 1979 — Rule 13(4)
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High Courts10 Dec 2002Dismissed

Bachan Dass and Others Vs State and Others

Jammu And Kashmir High Court · (2003) 1 JKJ 769

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High Courts10 Dec 2002Dismissed

Rajiv Khajuria Vs Vinod Kumar

Jammu And Kashmir High Court · (2010) 4 JKJ 441

Penal Code, 1860 (IPC) — Section 500, 501
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High Courts02 Dec 2002

Mohd. Yasin and Others Vs State and Others

Jammu And Kashmir High Court · (2003) 1 JKJ 695

Constitution of Jammu and Kashmir, 1956 — Section 124
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High Courts02 Dec 2002

State and Another Vs Bashir Khan

Jammu And Kashmir High Court · (2010) 4 JKJ 137

Industrial Disputes Act, 1947 — Section 25F
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High Courts02 Dec 2002

Mohd. Yousuf Tarighami Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2010) 4 JKJ 185

Constitution of Jammu and Kashmir, 1956 — Section 19
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High Courts27 Nov 2002Allowed

S.L. Sailova Vs Pritam Dass and Others

Jammu And Kashmir High Court · (2003) 1 JKJ 12

Jammu and Kashmir Reservation Rules, 1994 — Rule 11
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High Courts27 Nov 2002Dismissed

New India Insurance Co. Vs Shabnam Bano and Others

Jammu And Kashmir High Court · (2003) 1 JKJ 132

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High Courts27 Nov 2002

Seema Malik and Others Vs Union of India (UOI)

Jammu And Kashmir High Court · (2005) ACJ 1389 : (2003) 2 JKJ 113

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High Courts26 Nov 2002Allowed

Mushtaq Ahmad Thokar Vs State and Others

Jammu And Kashmir High Court · (2010) 4 JKJ 584

Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103
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High Courts22 Nov 2002

Gh.Nabi Lone Vs State and others

Jammu And Kashmir High Court · (2003) SriLJ 140 : (2003) 1 SriLJ 140

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High Courts21 Nov 2002Dismissed

Mohan Lal Vs Janki Devi

Jammu And Kashmir High Court · (2003) 1 JKJ 82

Criminal Procedure Code, 1973 (CrPC) — Section 488
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High Courts16 Nov 2002

Dr. Piarey Lal Kandru Vs State and Others

Jammu And Kashmir High Court · (2003) 2 JKJ 527

Civil Services Regulations — Regulation 368
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High Courts13 Nov 2002

Balwan Singh and Others Vs Union of India (UOI) and Others

Jammu And Kashmir High Court · (2003) 1 JKJ 108

Jammu and Kashmir Development Act, 1970 — Section 15
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High Courts12 Nov 2002Dismissed

Som Nath Rana Vs Union of India (UOI) and Others

Jammu And Kashmir High Court · (2003) 1 JKJ 427

Central Services (Temporary Services) Rules, 1965 — Rule 5
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High Courts12 Nov 2002Dismissed

Lal Singh Vs State and Others

Jammu And Kashmir High Court · (2003) 1 JKJ 127

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