High Courts24 Dec 1964Dismissed
Sh. Parsidh Singh Vs State of Jammu and Kashmir and others
Jammu And Kashmir High Court · AIR 1965 J&K 124
Industrial Disputes Act, 1947 — Section 2(q), 25F
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1964
29 judgments · page 1 of 2
High Courts21 Dec 1964
Master Sewanath Vs Faqir Chand and Others
Jammu And Kashmir High Court · (1964) 12 J&K CK 0004
Azad Jammu and Kashmir Right of Prior Purchase Act, 1993 — Section 10, 15Constitution of India, 1950 — Article 13(1), 15, 19, 19(1), 19(7)
High Courts21 Dec 1964
Prakash Vs Mst. Shahni and Others
Jammu And Kashmir High Court · (1964) 12 J&K CK 0002
Constitution of Jammu and Kashmir, 1956 — Section 10, 11, 157, 6, 6(1)
High Courts18 Dec 1964
Kor Singh Vs State
Jammu And Kashmir High Court · AIR 1965 J&K 90 : (1965) CriLJ 504
Ranbir Penal Code, 1989 — Section 447
High Courts27 Nov 1964
Manmohan Singh Vs Mst. Surjeet Kaur
Jammu And Kashmir High Court · AIR 1965 J&K 71 : (1965) CriLJ 211
Constitution of India, 1950 — Article 227
High Courts24 Nov 1964
Gian and Another Vs The State
Jammu And Kashmir High Court · (1966) CriLJ 477
Evidence Act, 1872 — Section 60
High Courts13 Oct 1964
Ahad Najar and Ors Vs Pt. Ram Chand Raina and Others
Jammu And Kashmir High Court · AIR 1965 J&K 31
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 33(2), Order 21 Rule 35(2), Order 21 Rule 94, Order 21 Rule 96
High Courts08 Oct 1964
Raghnath Matoo Vs Sita Ram
Jammu And Kashmir High Court · (1964) 10 J&K CK 0004
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 10 Rule 4, Order 10 Rule 4(1), Order 10 Rule 4(2), 120Dekkhan Agriculturists Relief Act, 1879 — Section 12, 18, 3, 7, 8
High Courts08 Oct 1964
Surindra Pal Trikha Vs Principal Govt. Medical College and Another
Jammu And Kashmir High Court · (1964) 10 J&K CK 0003
Constitution of India, 1950 — Article 226Jammu and Kashmir University Act — Regulation 6
High Courts01 Oct 1964
Gani Dar Vs The Financial Commissioner and Others
Jammu And Kashmir High Court · (1964) 10 J&K CK 0001
Constitution of India, 1950 — Article 226Land Revenue Act — Section 15, 15(4), 19, 20
High Courts21 Sept 1964
Abdul Khalik Renzu and Others Vs The State of Jammu and Kashmir
Jammu And Kashmir High Court · (1964) 09 J&K CK 0001
Constitution of India, 1950 — Article 31, 311, 311(2)Jammu and Kashmir Police Act, 1983 — Section 118, 19, 4, 5, 6Jammu and Kashmir Police Rules, 1960 — Rule 148(3), 149(3)
High Courts01 Sept 1964
Habib Dar Vs Mst. Zoona Bibi
Jammu And Kashmir High Court · (1964) 09 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 24
High Courts18 Aug 1964
Smt. Ambarain and Another Vs Durga Das and Others
Jammu And Kashmir High Court · (1964) 08 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 94
High Courts06 Aug 1964
Ghuiam Shah and Others Vs The State of Jammu and kashmir and Another
Jammu And Kashmir High Court · (1964) 08 J&K CK 0001
Land Acquisition Act, 1894 — Section 12, 12(2), 18, 6, 9
High Courts09 Jul 1964
Dina Nath Dhar and Others Vs Pt. Makhan Lal Dhar and Others
Jammu And Kashmir High Court · (1964) 07 J&K CK 0001
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5
High Courts04 Jun 1964
Smt. Lakhi Vs Sohan Lal and Others
Jammu And Kashmir High Court · (1964) 06 J&K CK 0001
High Courts25 May 1964
Thakur Balwant Singh and others Vs Thakur Nasib Singh
Jammu And Kashmir High Court · (1964) KashLJ 207
Jammu and Kashmir Civil Procedure Code, 1977 — Section 11Jammu and Kashmir Specific Relief Act, 1977 — Section 43
High Courts01 May 1964
Jaisi Ram and Others Vs A.D.M. Kamua and Others
Jammu And Kashmir High Court · AIR 1964 J&K 86
Town Area Act, 2011 — Section 34(1), 34(3)
High Courts17 Apr 1964
Iqbal Nath and another Vs Sant Ram
Jammu And Kashmir High Court · (1964) KashLJ 197
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561ARanbir Penal Code, 1989 — Section 420
High Courts14 Apr 1964
D.N. Dhar and Others Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1964) 04 J&K CK 0002
Constitution of India, 1950 — Article 14, 309, 311, 311(2)Constitution of Jammu and Kashmir, 1956 — Article 226(2)Jammu and Kashmir Civil Service Regulations, 1956 — Article 22, 225A, 226, 226(2), 465A