High Courts16 Dec 1977Dismissed

State of J. and K. Vs G.S. Baroca

Jammu And Kashmir High Court · (1977) 12 J&K CK 0009

Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 102, 157Government of India Act, 1915 — Section 71
High Courts14 Dec 1977

Jagtu Vs Badri and Others

Jammu And Kashmir High Court · (1977) 12 J&K CK 0010

Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 5
High Courts02 Sept 1977

Ghulam Mohammad Vs Hari Chand

Jammu And Kashmir High Court · (1978) CriLJ 299

Criminal Procedure Code, 1973 (CrPC) — Section 145, 154, 439General Clauses Act, 1897 — Section 3Notaries Act, 1952 — Section 8
High Courts27 Jul 1977Dismissed

Santosh Kumari Vs Chaman Lal

Jammu And Kashmir High Court · AIR 1978 J&K 4

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 151Hindu Marriage Act, 1955 — Section 28
High Courts26 Jul 1977Allowed

Bansi Lal Vs Union of India (UOI)

Jammu And Kashmir High Court · AIR 1978 J&K 39

Constitution of India, 1950 — Article 299Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 2, 20, 33
High Courts18 Jul 1977

Jai Pal Singh Vs Madho Singh

Jammu And Kashmir High Court · (1979) KashLJ 73

Constitution of Jammu and Kashmir, 1956 — Section 102Jammu and Kashmir Civil Procedure Code, 1977 — Section 2(2), 96Jammu and Kashmir Letters Patent — Clause 12