High Courts16 Jun 1977Allowed
Sonaullah Mir Vs Abdul Rashid and Another
Jammu And Kashmir High Court · (1977) 06 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 21
COURT ARCHIVE
32 judgments · page 2 of 2
Jammu And Kashmir High Court · (1977) 06 J&K CK 0002
Jammu And Kashmir High Court · AIR 1977 J&K 67
Jammu And Kashmir High Court · (1978) AIR (NOC) 114 : (1977) JKLR 349 : (1979) KashLJ 59
Jammu And Kashmir High Court · (1977) 05 J&K CK 0002
Jammu And Kashmir High Court · AIR 1977 J&K 94
Jammu And Kashmir High Court · AIR 1977 J&K 86
Jammu And Kashmir High Court · AIR 1977 J&K 86 : (1977) JKLR 215
Jammu And Kashmir High Court · AIR 1978 J&K 11
Jammu And Kashmir High Court · (1977) ACJ 339
Jammu And Kashmir High Court · AIR 1977 J&K 90
Jammu And Kashmir High Court · (1984) KashLJ 22
Jammu And Kashmir High Court · (1977) 02 J&K CK 0001