High Courts29 Jul 2008Dismissed
Villagers of Attina Vs State and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 174
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 8 of 17
High Courts29 Jul 2008Allowed
Farooq Ahmad Lone Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 173
High Courts25 Jul 2008
Shakeel Aijaz Fazili Vs State & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 189
High Courts23 Jul 2008
Techno India Vs Union of India
Jammu And Kashmir High Court · (2009) 3 JKJ 591
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 30, 33
High Courts21 Jul 2008
Parkash Singh, Capt. Vs Power Grid Corporation of India & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 356
Arbitration and Conciliation Act, 1996 — Section 17, 7, 9
High Courts21 Jul 2008
P.N.Dogra Vs C.B.I., Jammu
Jammu And Kashmir High Court · (2009) 1 JKJ 384 : (2009) 2 SriLJ 624
Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 161, 4, 5(2)
High Courts21 Jul 2008
Sham Lal Vs S.Kamal Deep Singh
Jammu And Kashmir High Court · (2009) 3 JKJ 568
Jammu and Kashmir Civil Procedure Code, 1977 — Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 97, Order 21 Rule 99
High Courts18 Jul 2008
Neelam Digra Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 64 : (2009) 2 SriLJ 545
Constitution of India, 1950 — Article 15(4), 16(4)
High Courts17 Jul 2008
Dinesh Kumar Nayyar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 349
High Courts15 Jul 2008
Gh.Mohd.Naikoo (Dr.) Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 791
High Courts14 Jul 2008
Chenab Textile Mills. Vs Abhimaniu and Anr.
Jammu And Kashmir High Court · (2009) 1 JKJ 498
High Courts14 Jul 2008
Chuni Lal & Ors Vs State
Jammu And Kashmir High Court · (2009) 1 JKJ 511 : (2009) 1 KashLJ 130 : (2008) KashLJ 264 : (2009) 2 SriLJ 618
High Courts14 Jul 2008
Oriental Insurance Company Ltd. Vs Mukhteshwar Chib and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 102
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 8Motor Vehicles Act, 1988 — Section 168
High Courts14 Jul 2008Allowed
Kuldeep Kumar Vs Vinod Sharma
Jammu And Kashmir High Court · (2009) 2 JKJ 318
Evidence Act, 1872 — Section 68
High Courts11 Jul 2008
Shakuntla Devi Vs Sunny Gupta and another
Jammu And Kashmir High Court · (2009) 2 SriLJ 674
High Courts04 Jul 2008Dismissed
Ghulam Mohammad Ganai Vs State and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 73
High Courts04 Jul 2008Dismissed
Qasim Nabi Mir Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 76
High Courts04 Jul 2008Dismissed
Dr. Irfan Manzoor Nengroo Vs Board of Professional Entrance Examination and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 167