High Courts08 Sept 2008
Bakshi Dev Raj & Anr Vs Sudhir Kumar
Jammu And Kashmir High Court · AIR 2009 J&K 2765 : (2009) 1 JKJ 31 : (2009) 4 RCR(Civil) 814 : (2009) 2 SriLJ 676
Jammu and Kashmir Civil Procedure Code, 1977 — Order 47 Rule 1(1), 100
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 7 of 17
High Courts08 Sept 2008
Khawja Mohd.Qasim Vs High Court of J&K & Anr.
Jammu And Kashmir High Court · (2009) 1 JKJ 204 : (2009) 1 SriLJ 152
Civil Services Regulations, 1956 — Article 226(1)
High Courts08 Sept 2008
Swami Hari Baket Chaitnaya & Anr. Vs U.O.I.& Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 416
High Courts03 Sept 2008
Shabeer Ahmad Vs State of J & K
Jammu And Kashmir High Court · (2009) JKJ 615 Supp
Ranbir Penal Code, 1989 — Section 409
High Courts03 Sept 2008
Muzaffar Ahmad Khan Vs Ab.Gani Bhat
Jammu And Kashmir High Court · (2009) 1 JKJ 112 : (2009) 1 SriLJ 66
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 197, 561A
High Courts03 Sept 2008
Mukhtar Ahmed Bhat Vs Nighat Parveen
Jammu And Kashmir High Court · (2009) 1 JKJ 72 : (2009) 1 SriLJ 63
Jammu and Kashmir Guardians and Wards Act, 1977 — Section 10, 12, 25, 4(2), 7
High Courts03 Sept 2008Dismissed
National Insurance Co. Ltd. Vs Zainab and Others
Jammu And Kashmir High Court · (2009) ACJ 2495
High Courts03 Sept 2008
Eapen Chacko Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 109
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561AJammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(1)(c)(d)Ranbir Penal Code, 1989 — Section 120B
High Courts03 Sept 2008
National Insurance Co.Ltd. Vs Ab.Majid Bhat & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 115
High Courts02 Sept 2008Dismissed
Joginder Kour Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 198
Constitution of India, 1950 — Article 14
High Courts01 Sept 2008
Baldev Raj Vs Union of India and others
Jammu And Kashmir High Court · (2008) 4 SCT 666
High Courts01 Sept 2008
Ram Krishan Bhandari Vs State and others
Jammu And Kashmir High Court · (2008) 4 SCT 662
High Courts28 Aug 2008
Harleen Singh Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 493 : (2009) 1 KashLJ 49
High Courts13 Aug 2008
Sanjeev Kumar Sharma Vs State Through S.P., CBI
Jammu And Kashmir High Court · (2009) JKJ 506 Supp
Ranbir Penal Code, 1989 — Section 306
High Courts12 Aug 2008Dismissed
Bari Brahmana Industries Asso and Another Vs Power Development Deptt., and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 464
Jammu and Kashmir State Electricity Regulatory Commission Act, 2000 — Section 17, 22, 36
High Courts11 Aug 2008
R.K.Kapoor & Ors. Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 406
High Courts06 Aug 2008
State of Jammu & Kashmir and Others Vs Abdul Majid Bhat and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 177
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts06 Aug 2008Dismissed
Ghulam Hassan Bhat and Others Vs Ali Mohammad and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 175
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 4, 8
High Courts30 Jul 2008
Daleep Singh Vs State and others
Jammu And Kashmir High Court · (2008) 4 SCT 670
Jammu and Kashmir Police Manual — Rule 187, 359
High Courts30 Jul 2008Dismissed
Punjab National Bank Vs Dilshad Sheikh and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 201 : (2010) 6 RCR(Civil) 330