High Courts13 Oct 2008
Asha Devi Vs Ashok Kumar
Jammu And Kashmir High Court · AIR 2009 J&K 26 : (2008) 3 JKJ 316 : (2009) 5 RCR(Civil) 404
Civil Procedure Code, 1908 (CPC) — Section 24Jammu and Kashmir Hindu Marriage Act, 1980 — Section 24
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 6 of 17
High Courts13 Oct 2008Allowed
Kamal Dai Vs Ram Saran and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 357
Criminal Procedure Code, 1973 (CrPC) — Section 145, 561A
High Courts10 Oct 2008
Bashir Ahmad Lone Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 121
High Courts30 Sept 2008
Faiz Afzal Khan Vs State of J&K & Ors.
Jammu And Kashmir High Court · AIR 2009 J&K 1585 : (2009) 1 JKJ 84 : (2009) 2 SriLJ 552
High Courts30 Sept 2008
Akhtara Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 79 : (2009) 1 SriLJ 20
Jammu and Kashmir Land Revenue Act, 1996 — Section 11, 12, 13, 15Limitation Act, 1963 — Section 3
High Courts25 Sept 2008Allowed
Ajay Singh Jasrotia and Another Vs J and K State Board of School Education and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 610
Jammu and Kashmir State Board of School Education Act, 1975 — Section 13(4)
High Courts24 Sept 2008
Ghulam Qadir Malla Vs Ab.Rehman Bhat & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 230 : (2009) 2 KashLJ 33 : (2009) 1 SriLJ 118
Jammu and Kashmir Civil Procedure Code, 1977 — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25
High Courts24 Sept 2008Dismissed
Mst. Saleema Bano and Others Vs Bakshi Anwar Aftab and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 643
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts24 Sept 2008Dismissed
Muhammad Ashraf Bhat Vs State of Jammu & Kashmir (Vigilance) and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 646
Criminal Procedure Code, 1973 (CrPC) — Section 561AJammu and Kashmir Prevention of Corruption Act, 1949 — Section 5(2)Ranbir Penal Code, 1989 — Section 120B, 161
High Courts24 Sept 2008Allowed
Mohammad Ayub Bhat Vs State and Others
Jammu And Kashmir High Court · (2009) CriLJ 2137 : (2008) 3 JKJ 391
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 157, 190
High Courts24 Sept 2008Allowed
J and K State Board of School Education Vs Pervaiz A. Koul.
Jammu And Kashmir High Court · (2008) 3 JKJ 405
Limitation Act, 1963 — Section 5
High Courts23 Sept 2008Allowed
Union of India (UOI) and Others Vs Arjana Kumari and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 627
High Courts19 Sept 2008
Ab.Qayoom Ganai & Anr. Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 218 : (2009) 1 SriLJ 93
Police Rules, 1960 — Rule 359
High Courts19 Sept 2008
Ghulam Mohammad Dar Vs Mehraj-ud-din Dar and others
Jammu And Kashmir High Court · (2009) 1 JKJ 64 : (2008) 2 SriLJ 714
Jammu and Kashmir Civil Procedure Code, 1977 — Order 22 Rule 4(2)
High Courts16 Sept 2008
Ab.Khaliq Dar (Haji) & Ors. Vs State of J&K & Ors.
Jammu And Kashmir High Court · AIR 2009 J&K 1879 : (2009) 1 JKJ 173
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 3(a), 4AJammu and Kashmir Evacuees (Administration of Property) Act, 2006 — Section 6, 7, 8
High Courts16 Sept 2008Dismissed
Collector, Land Acquisition, JDA Vs Thakur Krishan Singh
Jammu And Kashmir High Court · (2008) 3 JKJ 362
Jammu and Kashmir Land Acquisition Act, 1990 — Section 18
High Courts15 Sept 2008
Prikshat Singh Manhas Vs State and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 385
Constitution of India, 1950 — Article 14
High Courts11 Sept 2008
Altaf Hussain Wani Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 202 : (2009) 1 SriLJ 40
High Courts08 Sept 2008
Romesh C.Chandhoke Vs Principal Ch.Conservator of Forests
Jammu And Kashmir High Court · (2009) 3 JKJ 502 : (2009) JKJ 67 Supp
Arbitration and Conciliation Act, 1996 — Section 33, 34
High Courts08 Sept 2008
Shiv Dei & Ors Vs Girdhari Lal & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 222
Jammu and Kashmir Civil Procedure Code, 1977 — Order 41, 24, 100