High Courts05 Nov 2008
State of J. and K. and Others Vs Mushtaq Ahmad Wani and Others
Jammu And Kashmir High Court · (2010) ACJ 1683 : AIR 2009 J&K 56
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 5 of 17
High Courts03 Nov 2008
Madan Lal Sawhney Vs Sat Pal Gupta
Jammu And Kashmir High Court · AIR 2009 J&K 2834 : (2009) 2 CivCC 189 : (2009) 1 Crimes 186 : (2009) 1 JKJ 303 : (2009) 4 RCR(Criminal) 624 : (2009) 1 SriLJ 37
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Nov 2008
Mohd.Rafiq Vs State and Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 18 : (2010) 1 RCR(Criminal) 670 : (2009) 2 SriLJ 536
Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts03 Nov 2008Dismissed
Balwant Rai Vs Mohan Lal
Jammu And Kashmir High Court · AIR 2009 J&K 71 : (2010) 1 JKJ 137 : (2009) 5 RCR(Civil) 593
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts03 Nov 2008Dismissed
Madan Lal Sawhney Vs Satpal Gupta
Jammu And Kashmir High Court · (2008) CriminalCC 168
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Nov 2008Allowed
Abida Begum and Others Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 111
Ranbir Penal Code, 1989 — Section 109, 366
High Courts30 Oct 2008Allowed
Gulzar Ahmad Lone Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 162
Arms Act, 1959 — Section 25, 7
High Courts29 Oct 2008
Mohd.Zulaf Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 459
Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts29 Oct 2008Dismissed
Parul and Another Vs Rajesh Kumar
Jammu And Kashmir High Court · AIR 2009 J&K 22 : (2008) 3 JKJ 304 : (2009) 5 RCR(Civil) 596
Jammu and Kashmir Hindu Marriage Act, 1980 — Section 13, 30
High Courts29 Oct 2008
Jai Krishan Basotra Vs Santosh Gupta
Jammu And Kashmir High Court · (2008) 3 JKJ 306 : (2009) 5 RCR(Civil) 398
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2(1)
High Courts29 Oct 2008Allowed
Mohammad Kalam Vs State
Jammu And Kashmir High Court · (2008) 3 JKJ 312
Jammu and Kashmir Juvenile Justice Act, 1997 — Section 32, 32(1)
High Courts29 Oct 2008
Karmat Ullah Vs State and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 319 : (2010) 1 RCR(Criminal) 20
Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts29 Oct 2008Dismissed
Pushkar Nath Koul Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 325
Jammu and Kashmir Migrant Immovable Property Preservation, Protection and Restraint on Distress Sales) Act, 1997 — Section 3, 4
High Courts29 Oct 2008Allowed
Sham Sunder and Others Vs State and Another
Jammu And Kashmir High Court · AIR 2009 J&K 23 : (2008) 3 JKJ 327
High Courts29 Oct 2008Dismissed
Prem Lata Gandotra Vs State and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 376
Criminal Procedure Code, 1973 (CrPC) — Section 190Ranbir Penal Code, 1989 — Section 302
High Courts21 Oct 2008
Vakil Singh Vs Asstt.Commr.(R), Collector, Agrarian Reforms & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 169
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 4, 8Limitation Act, 1963 — Section 5
High Courts18 Oct 2008
Shahmali Begum & Anr. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 132
High Courts18 Oct 2008
Oriental Insurance Co.Ltd Vs Chinar Brick Kiln
Jammu And Kashmir High Court · AIR 2009 J&K 4 : (2009) 1 JKJ 337 : (2009) 1 SriLJ 5
High Courts14 Oct 2008Dismissed
Selvel Media Services Pvt. Ltd. Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 66
High Courts13 Oct 2008
Sharief Ahmed Vs Shabnam Begum
Jammu And Kashmir High Court · (2009) 1 JKJ 1 : (2009) 2 SriLJ 498
Ranbir Penal Code, 1989 — Section 376