High Courts02 Dec 2008
Executive Engineer & Ors. Vs Ab.Jabar Khan & Anr.
Jammu And Kashmir High Court · (2009) 3 JKJ 383 : (2009) 2 KashLJ 22 : (2009) 1 SriLJ 127
Workmens Compensation Act, 1923 — Schedule 2, 2(1)(n), 20
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 3 of 17
High Courts02 Dec 2008
J & K State Forest Corpn.& Ors. Vs Nazir Ahmad Baba & Ors.
Jammu And Kashmir High Court · AIR 2009 J&K 1468 : (2009) 3 JKJ 111 : (2009) 1 SriLJ 142
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39
High Courts02 Dec 2008Dismissed
Bank of India and Others Vs Ab. Khaliq Mandoo and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 302
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 151
High Courts02 Dec 2008
Shamima Akhter & Ors. Vs Rashida Akhter & Ors.
Jammu And Kashmir High Court · (2009) JKJ 25 Supp : (2009) 2 SriLJ 690
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 12
High Courts27 Nov 2008
Manga Ram Choudhary Vs Mansa Ram & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 49
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561ARanbir Penal Code, 1989 — Section 323, 341, 420, 427, 504
High Courts27 Nov 2008
Shameema Shabnam Vs State & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 265
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 24
High Courts26 Nov 2008
Oriental Insurance Company Vs Mohd.Amin & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 476 : (2009) 1 KashLJ 111
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts26 Nov 2008
Sheikh Talat Mustafa Vs University of Jammu & Ors.
Jammu And Kashmir High Court · AIR 2009 J&K 2851 : (2009) 1 JKJ 418 : (2009) 2 SriLJ 667
Jammu and Kashmir University Statutes — Status 12.1
High Courts26 Nov 2008
Zulfkar Ali Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 35 : (2009) 2 SriLJ 604
High Courts26 Nov 2008
Union of India Vs Sunil Gupta & Ors.
Jammu And Kashmir High Court · AIR 2009 J&K 64 : (2009) 1 JKJ 25
Jammu and Kashmir Civil Procedure Code, 1977 — Section 128, 145, 151
High Courts26 Nov 2008Dismissed
Collector, Land Acq., Northern Railway Vs Balak Ram
Jammu And Kashmir High Court · AIR 2009 J&K 74
Land Acquisition Act, 1894 — Section 4(1)
High Courts26 Nov 2008
Raj Kumar Vs Union of India & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 38 : (2009) LIC 507 : (2009) 1 SCT 732 : (2009) 3 SLR 512 : (2009) 2 SriLJ 594
Civil Service (Temporary Service) Rules, 1961 — Rule 5
High Courts26 Nov 2008
Abdul Gani Sofi and Others Vs Haj Committee and Others
Jammu And Kashmir High Court · AIR 2009 J&K 40
Constitution of India, 1950 — Article 25, 26Haj Committee Act, 2002 — Section 35Passports Act, 1967 — Section 3
High Courts25 Nov 2008Dismissed
Union of India (UOI) and Others Vs Nar Singh Dev Singh
Jammu And Kashmir High Court · (2008) 3 JKJ 598
High Courts21 Nov 2008
Sham Paul Randhawa & Ors. Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 312 : (2009) 1 KashLJ 165 : (2009) 2 SriLJ 490
High Courts20 Nov 2008
Susheel Dhar & Anr. Vs State of J & K
Jammu And Kashmir High Court · (2009) 1 Crimes 412 : (2009) 3 JKJ 565
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 180, 181, 561ARanbir Penal Code, 1989 — Section 120B, 406, 420
High Courts20 Nov 2008
Shabeena Akhter Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 160 : (2009) 1 SriLJ 81
High Courts20 Nov 2008
Thoru Ram Vs Rattan Lal and Ors
Jammu And Kashmir High Court · AIR 2010 J&K 1 : (2009) 1 JKJ 8 : (2009) 2 SriLJ 464
Probate and Administration Act, 1977 — Section 6
High Courts20 Nov 2008
Lt.Col.(Retd.) G.R.Bishnoi Vs Col.A.R.Khadar,Presiding Officer,General Court Martial,6 Garhwal Rifles
Jammu And Kashmir High Court · (2010) 2 SriLJ 639
Army Act, 1950 — Section 59Army Rules, 1954 — Rule 150Jammu and Kashmir Criminal Procedure Code, 1989 — Section 195
High Courts20 Nov 2008Dismissed
G.R. Bishnoi Vs A.R. Khadar
Jammu And Kashmir High Court · (2009) CriLJ 2040
Ranbir Penal Code, 1989 — Section 228