High Courts19 Dec 2008Allowed
Mst. Mehtaba Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 271
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2008
323 judgments · page 2 of 17
High Courts18 Dec 2008
Abdul Rashid Lone & Ors. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 601 : (2009) 1 KashLJ 174 : (2009) 1 SriLJ 199
Arms Act, 1959 — Section 25, 7Police Rules, 1960 — Rule 359Ranbir Penal Code, 1989 — Section 121, 395
High Courts18 Dec 2008
Fida Iqbal & Ors. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 583 : (2009) 1 KashLJ 176 : (2009) 1 SriLJ 241
High Courts18 Dec 2008
United India Insurance Co.Ltd. Vs Syed Nizam Ud Din & Ors.
Jammu And Kashmir High Court · AIR 2009 J&K 1412 : (2009) 1 JKJ 574 : (2009) 1 SriLJ 124 : (2009) 2 SriLJ 488
High Courts18 Dec 2008
Bashir Ahmad Wani & Ors. Vs Ali Mohammad Wani
Jammu And Kashmir High Court · (2009) CrLJ 722 : (2009) 1 JKJ 562 : (2009) 1 KashLJ 5 : (2009) 1 SriLJ 250
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145, 561A
High Courts15 Dec 2008
United India Insurance Co. Vs Surinder Sharma and Ors.
Jammu And Kashmir High Court · (2008) 12 J&K CK 0017
High Courts12 Dec 2008Dismissed
Tarsem Lal Sharma and Others Vs Yash Paul Sharma and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 447
Jammu and Kashmir Hindu Succession Act, 1956 — Section 6
High Courts12 Dec 2008Allowed
Randhir Singh Vs Gian Chand and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 512
Civil Procedure Code, 1908 (CPC) — Section 9Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 20, 27
High Courts12 Dec 2008
Sohan Lal Vs Union of India & Anr.
Jammu And Kashmir High Court · (2009) 1 Crimes 397 : (2009) 3 JKJ 559
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 342Ranbir Penal Code, 1989 — Section 409
High Courts08 Dec 2008
Syed Aasiya Indrabi & Ors. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 707 : (2009) 1 SriLJ 219
Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8
High Courts04 Dec 2008
Manmohan Singh Vs S.Tajinder Singh & Ors.
Jammu And Kashmir High Court · (2009) 1 Crimes 666 : (2009) 1 JKJ 487 : (2009) 1 KashLJ 36 : (2009) 2 SriLJ 614
Ranbir Penal Code, 1989 — Section 306
High Courts04 Dec 2008
Makhan Lal Bhat Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 453
Jammu and Kashmir Civil Services (Higher Standard Pay Scale Scheme) Rules, 1996 — Rule 5(11)(b)
High Courts04 Dec 2008
Union of India & Anr. Vs Moti Singh & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 364
Jammu and Kashmir Requisitioning and Acquisition of Immovable Property Act, 1968 — Section 8(1)
High Courts04 Dec 2008
National Insurance Co.Ltd. Vs Tajinder Kour & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 359 : (2009) 2 SriLJ 622
Workmens Compensation Act, 1923 — Section 3, 4
High Courts04 Dec 2008Allowed
Reshma Singh Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 12
Motor Vehicles Act, 1988 — Section 163A
High Courts04 Dec 2008
Durga Dass Vs Ganesh Dutt & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 361
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Dec 2008Dismissed
Lalita Karki and Others Vs Vijay Singh (Col. Rtd.)
Jammu And Kashmir High Court · (2010) 2 JKJ 263
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 7 Rule 14, Order 7 Rule 14(1)
High Courts04 Dec 2008Allowed
Kartar Chand and Another Vs Sheelo Devi and Others
Jammu And Kashmir High Court · (2009) 2 CivCC 509 : (2010) 2 JKJ 299
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts03 Dec 2008Dismissed
Chintamani Paul (Kumhar) Vs State of Jharkhand and Another
Jammu And Kashmir High Court · (2009) CriLJ 2283
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 182, 211
High Courts02 Dec 2008
Manzoor Ahmad Dar Vs State & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 423 : (2009) 1 SriLJ 195
Arms Act, 1959 — Section 27, 7Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 8