High Courts01 Jun 2010Dismissed
Pankaj Dutta Vs Income Tax Officer and Another
Jammu And Kashmir High Court · (2010) 235 CTR 110
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220, 246
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2010
316 judgments · page 8 of 16
High Courts01 Jun 2010Dismissed
Showkat Ali Bijran and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 629
Constitution of India, 1950 — Article 215
High Courts01 Jun 2010Allowed
Suram Chand Vs State and Others
Jammu And Kashmir High Court · AIR 2011 J&K 112 : (2010) 3 JKJ 79
Constitution of India, 1950 — Article 226
High Courts01 Jun 2010Dismissed
Pankaj Dutta Vs Income Tax Officer
Jammu And Kashmir High Court · (2010) 235 CTR 110
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220(6), 246
High Courts26 May 2010
Union of India Vs Santokh Singh
Jammu And Kashmir High Court · (2010) 3 JKJ 576
High Courts24 May 2010
Nayeem Ahmad Khan Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 698
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts24 May 2010Allowed
Lt. Col. Puran Singh Rakwal Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 768
Constitution of India, 1950 — Article 226, 311Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 120B, 420
High Courts24 May 2010
Mohd. Maqbool Itoo Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 700
Arms Act, 1959 — Section 25, 7Constitution of India, 1950 — Article 22(5)
High Courts24 May 2010
Mohammad Ashraf Wani and Another Vs State and Others
Jammu And Kashmir High Court · (2010) 05 J&K CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 374, 376, 378, 429
High Courts20 May 2010
Ajay Kumar Uttam Vs State of Jand K and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 757
All India Council for Technical Education Act, 1987 — Section 10, 23
High Courts20 May 2010Dismissed
Girdhari Lal and Others and Naresh Bharti and Others Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 719
Administrative Tribunals Act, 1985 — Section 14
High Courts19 May 2010Dismissed
Bhagwati Parshad Dangwal Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 690
High Courts18 May 2010Dismissed
Khem Raj Vs State and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 560
Criminal Procedure Code, 1973 (CrPC) — Section 561AForest Act, 1927 — Section 36DJammu and Kashmir Forest Act, 1987 — Section 15, 16, 6
High Courts18 May 2010Allowed
Babu Lal Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 754
High Courts17 May 2010Dismissed
Mohd. Latief Bhat Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 723
Constitution of India, 1950 — Article 162
High Courts14 May 2010Dismissed
Oriental Insurance Co. Ltd. Vs Ab. Rashid Wani and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 777
Arms Act, 1959 — Section 25, 3Consumer Protection Act, 1986 — Section 13
High Courts14 May 2010Allowed
Mtr. Jawahira Bano and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 782
High Courts14 May 2010
Mohd. Ashraf Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 691
Essential Commodities Act, 1955 — Section 3, 7Ranbir Penal Code, 1989 — Section 120B, 420
High Courts14 May 2010Dismissed
Ab. Gani Bhat Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 45
Contempt of Courts Act, 1971 — Section 19
High Courts14 May 2010Allowed
Raman Sethi and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 185
JAMMU AND KASHMIR LAND GRANTS ACT, 1960 — Section 6