High Courts27 Jul 2010Allowed
Ab. Rashid Bhat Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 12
Arms Act, 1959 — Section 25, 7Constitution of India, 1950 — Article 21, 22, 22(5)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2010
316 judgments · page 6 of 16
High Courts23 Jul 2010Allowed
Ghulam Ahmed Mir Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 150
Constitution of India, 1950 — Article 21, 22, 22(5)
High Courts23 Jul 2010Dismissed
Rajni Gupta Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 642
Constitution of India, 1950 — Article 21, 22, 22(5)
High Courts21 Jul 2010
Firdousa Akhter and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 996
High Courts17 Jul 2010Dismissed
Dr. Taranjeet Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 173
High Courts17 Jul 2010Dismissed
Daya Kour Vs Union of India and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 177
Army Orders — Order 380, Order 60Army Rules, 1954 — Rule 13
High Courts16 Jul 2010Allowed
Satya Devi Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 785
Constitution of India, 1950 — Article 14, 16
High Courts14 Jul 2010Dismissed
Krishan Lal Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 613
High Courts14 Jul 2010
Sajda Begum Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2010) 3 JKJ 620
Limitation Act, 1908 — Section 14
High Courts12 Jul 2010
United India Insurance Company Vs Mrs. Parmeshwari Sawhney
Jammu And Kashmir High Court · (2012) ACJ 370 : AIR 2010 J&K 138 : (2010) 4 JKJ 898
High Courts12 Jul 2010Dismissed
Mohamad Afzal Bhat Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 939
Constitution of India, 1950 — Article 227
High Courts12 Jul 2010Dismissed
Mushtaq Ahmad Bhat Vs Parvaiza Akhter and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 957
High Courts08 Jul 2010Allowed
Asgar Khan and Another Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2010) 07 J&K CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 561A
High Courts08 Jul 2010Allowed
Jagdish Kumar and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 129
Criminal Procedure Code, 1973 (CrPC) — Section 174, 175
High Courts08 Jul 2010Dismissed
Jagdish Chander Gupta Vs MD, JKPCC Ltd and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 491
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 34
High Courts08 Jul 2010Allowed
Registrar, Cooperative Societies, J and K, Jammu Vs J and K Special Tribunal and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 594
Jammu and Kashmir Co-operative Societies Act, 1989 — Section 67
High Courts08 Jul 2010Allowed
Bhupinder Singh Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 628
High Courts07 Jul 2010Dismissed
Hans Raj Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 612
High Courts07 Jul 2010Allowed
Rattan Singh Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 782
High Courts01 Jul 2010
Shakeel Ahmad Andrabi Vs State & Ors.
Jammu And Kashmir High Court · (2010) 4 JKJ 853
Jammu and Kashmir Municipal Corporation Act, 2000 — Section 157Land Grants Rules, 1960 — Rule 3