High Courts18 Aug 2010
Shivam Enterprises Vs Res. of Village Govindsar, Kathua and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 552
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2010
316 judgments · page 5 of 16
High Courts18 Aug 2010
Oriental Insurance Company Ltd. Vs Surinder Singh and Others
Jammu And Kashmir High Court · AIR 2011 J&K 44 : (2010) 3 JKJ 586
Jammu and Kashmir Consumer Protection Act, 1987 — Section 11
High Courts17 Aug 2010Dismissed
Sunil Kumar Gupta Vs Mohd. Shafi Pandit and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 504
High Courts17 Aug 2010
Mian Abdul Qayoom Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 922
Jammu and Kashmir Public Safety Act, 1978 — Section 8(2)
High Courts16 Aug 2010Dismissed
Union of India (UOI) and Others Vs Ram Kumar Thakur
Jammu And Kashmir High Court · (2010) 3 JKJ 581
High Courts16 Aug 2010Dismissed
Riaz Ahmed Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 561
High Courts16 Aug 2010Dismissed
Vishavjeet Verma Vs University of Jammu and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 705
High Courts12 Aug 2010
United India Insurance Company Ltd. Vs Amit Kumar and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 136
Motor Vehicles Act, 1988 — Section 170
High Courts06 Aug 2010Allowed
Ghulam Nabi Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 740
Passports Act, 1967 — Section 6(2)(c)
High Courts04 Aug 2010Allowed
Director SSB and Another Vs Bir Singh
Jammu And Kashmir High Court · (2010) 3 JKJ 560
High Courts04 Aug 2010
Mohd. Fayaz Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 622
High Courts03 Aug 2010Allowed
Anil Anand Vs Chenab Textile Mills and Another
Jammu And Kashmir High Court · (2010) 3 JKJ 483
Criminal Procedure Code, 1973 (CrPC) — Section 561A
High Courts03 Aug 2010Dismissed
Gujjar Singh and Another Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2010) 3 JKJ 514
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313(2), 342, 342(4), 374
High Courts31 Jul 2010Allowed
Udhay Rani Vs Chairman, J and K SSRB and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 637
High Courts29 Jul 2010
Manzoor Ahmad Dar Vs State of J & K
Jammu And Kashmir High Court · (2010) 4 JKJ 877
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173, 251A, 561AJammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(2)(d)Ranbir Penal Code, 1989 — Section 120B
High Courts29 Jul 2010
Sadiq Khanday and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 821
Ranbir Penal Code, 1989 — Section 307, 34, 341
High Courts29 Jul 2010Dismissed
Managing Director Cable Car Corporation Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 873
Jammu and Kashmir Shops and Establishment Act, 1966 — Section 11, 12, 2, 2(8), 25
High Courts29 Jul 2010
Mohd. Shafi Rather and Others Vs Ghulam Mohd. Rather and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 881
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts29 Jul 2010
National Insurance Co. Ltd. Vs Bashir Ahmad Malla and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 904
Motor Vehicles Act, 1988 — Section 160
High Courts29 Jul 2010
Nazir Ahamad Wani Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 975
Jammu and Kashmir Drugs and Food Control (Gazetted) Service Recruitment Rules, 1997 — Rule 8