COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2010

316 judgments · page 4 of 16

High Courts16 Sept 2010Dismissed

Surinder Kumar Sharma Vs Union of India (UOI) and Others

Jammu And Kashmir High Court · (2011) 1 ARBLR 182 : (2010) 3 JKJ 199

Jammu and Kashmir Arbitration Act, 1945 — Section 19Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 30, 33

Read judgment

High Courts16 Sept 2010Dismissed

Puspa Devi Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2010) 3 JKJ 243

Jammu and Kashmir General Clauses Act, 1977 — Section 21

Read judgment

High Courts14 Sept 2010Dismissed

Achal Sethi Vs High Court of J and K and Another

Jammu And Kashmir High Court · (2010) 3 JKJ 264

Advocates Act, 1961 — Section 18Constitution of India, 1950 — Article 233

Read judgment

High Courts14 Sept 2010Dismissed

Gurjot Kaur, Harminder Singh, Ranjeev Kumar and Vikram Parihar and Others Vs High Court of J and K and Another

Jammu And Kashmir High Court · (2010) 3 JKJ 268

Advocates Act, 1961 — Section 18Constitution of India, 1950 — Article 233

Read judgment

High Courts04 Sept 2010

Sheikh Nassir Hussain alias Imran Vs State and Others

Jammu And Kashmir High Court · (2011) CriLJ 394 : (2011) 2 Crimes 484 : (2010) 3 JKJ 689

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 3, 37

Read judgment

High Courts31 Aug 2010Allowed

Satbir Vs Union of India (UOI) and Others

Jammu And Kashmir High Court · (2010) 3 JKJ 728

Army Act, 1950 — Section 164

Read judgment

High Courts31 Aug 2010Dismissed

Jay Kay Electronics Pvt. Ltd. Vs Shekhar Dutt and Others

Jammu And Kashmir High Court · (2010) 3 JKJ 735

Read judgment

High Courts30 Aug 2010

Sanjay Aggarwal Vs Union of India (UOI) and Others

Jammu And Kashmir High Court · AIR 2011 J&K 20 : (2010) 4 JKJ 635

Press and Registration of Books Act, 1867 — Section 5, 6, 8B, 8C

Read judgment

High Courts27 Aug 2010Dismissed

United India Insurance Co. Ltd. Vs Devi Dass and Others Devi Dass and Others Vs United India Insurance Co. Ltd.

Jammu And Kashmir High Court · (2010) 3 JKJ 420 : (2011) 1 TAC 90

Read judgment

High Courts26 Aug 2010Allowed

Radhey Sham and Others Vs State and Others

Jammu And Kashmir High Court · (2010) 4 JKJ 715

Land Acquisition Act, 1894 — Section 4

Read judgment

High Courts26 Aug 2010Allowed

Vijay Rattan Vs State and Others

Jammu And Kashmir High Court · (2010) 4 JKJ 722

Read judgment

High Courts26 Aug 2010

Javed Iqbal Bhat (Dr.) and Others Vs State and Others

Jammu And Kashmir High Court · (2010) 4 JKJ 771

Constitution of India, 1950 — Article 14

Read judgment

High Courts26 Aug 2010Dismissed

Rajni Gupta Vs State and Others

Jammu And Kashmir High Court · (2010) 4 JKJ 790

Read judgment

High Courts20 Aug 2010

Vinod Kumar and Another Vs State of Jammu and Kashmir

Jammu And Kashmir High Court · (2010) 3 JKJ 522

Ranbir Penal Code, 1989 — Section 302, 34

Read judgment

High Courts20 Aug 2010Dismissed

Santokh Singh Vs Union of India (UOI) and Others

Jammu And Kashmir High Court · (2010) 3 JKJ 547

Read judgment

High Courts20 Aug 2010

Board of Director, CCSB Ltd. Vs Registrar Cooperative Societies and Another and Rajeev Chuni and Others

Jammu And Kashmir High Court · (2010) 3 JKJ 536

Co-operative Societies Act, 1912 — Section 30, 30(1)

Read judgment

High Courts19 Aug 2010

Abdul Razak Vs Union of India and Others

Jammu And Kashmir High Court · (2010) 4 JKJ 699

Border Security Force Act, 1968 — Section 11(2)

Read judgment

High Courts18 Aug 2010Allowed

Rakesh Warikoo Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2010) 3 JKJ 630

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 16

Read judgment

High Courts18 Aug 2010Dismissed

Shashi Pal Vs Kamloo and Another

Jammu And Kashmir High Court · (2010) 3 JKJ 549

Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 4, 8

Read judgment

High Courts18 Aug 2010Dismissed

J and K S.F.C. Vs Dhani Ram and Others

Jammu And Kashmir High Court · (2010) 3 JKJ 563

Read judgment