High Courts01 Jan 2005
Irfan Rasool Gadda & Ors.; 2.Dr.Sanjeev Bhardwaj & Ors.; 3.Dr.Ibrar Bashir Sherzi & Ors. Vs State of J&K & others; 2.State Through Pub.Ser.Com.; 3.State Through H & M Deptt.
Jammu And Kashmir High Court · (2005) KashLJ 446
Constitution of India, 1950 — Article 14, 226
