High Courts19 Feb 1987
Inderjit Gupta Vs State of J&K and Anr.
Jammu And Kashmir High Court · (1988) KashLJ 90
Constitution of Jammu and Kashmir, 1956 — Section 145Jammu and Kashmir High Court Rules, 1975 — Rule 148, 162, 57(2)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1987
42 judgments · page 3 of 3
High Courts12 Feb 1987
Krishan Lal Vs The State
Jammu And Kashmir High Court · (1988) CriLJ 990
Ranbir Penal Code, 1989 — Section 302, 307, 324, 326