High Courts26 Apr 2013Dismissed
State of J. and K. Vs Ashfaq Ahmed Sofi and Another
Jammu And Kashmir High Court · (2013) CriLJ 4554
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2013
153 judgments · page 7 of 8
High Courts25 Apr 2013
Sheikh Mohd. Shafi Vs Union of India
Jammu And Kashmir High Court · (2014) 1 JKJ 451
High Courts23 Apr 2013
Sudesh Kumari Vs State and Others
Jammu And Kashmir High Court · (2013) 04 J&K CK 0014
High Courts22 Apr 2013Dismissed
Abdul Subhan Lone Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) 04 J&K CK 0016
Jammu and Kashmir Panchayati Raj Act, 1989 — Section 36, 43, 43(1)(b)(ii)
High Courts16 Apr 2013Dismissed
Ms. Naila Khanday Vs Islamic University and Others
Jammu And Kashmir High Court · (2013) LabIC 2895
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 14, 16
High Courts16 Apr 2013
Sunita Rajput Vs State and Others
Jammu And Kashmir High Court · (2013) LabIC 2710
Constitution of India, 1950 — Article 21
High Courts15 Apr 2013
Rajinder Sharma Vs New India Assurance Co. Ltd. and Others
Jammu And Kashmir High Court · AIR 2013 J&K 85
Jammu and Kashmir Consumer Protection Act, 1987 — Section 17
High Courts10 Apr 2013Allowed
Mumtaz Ali Vs State and Others
Jammu And Kashmir High Court · (2013) 04 J&K CK 0015
High Courts09 Apr 2013Dismissed
Yousuf Lone Vs State of J. and K. and Another
Jammu And Kashmir High Court · (2013) CriLJ 4488
High Courts09 Apr 2013
Renu Raina and Others Vs State and Others
Jammu And Kashmir High Court · (2013) LabIC 3087
Constitution of India, 1950 — Article 14
High Courts04 Apr 2013Dismissed
Tufail Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 2 JKJ 409
High Courts04 Apr 2013Allowed
Zahid Latief Vs State and Others
Jammu And Kashmir High Court · (2013) CriLJ 4668
High Courts01 Apr 2013
Girdari Lal Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2014) 1 JKJ 466
High Courts01 Apr 2013
State of J. and K. and Others Vs Bharat Ji Bhat
Jammu And Kashmir High Court · (2013) LabIC 3146
High Courts18 Mar 2013Dismissed
Madan Lal Aggarwal Vs State and Others
Jammu And Kashmir High Court · (2013) CriLJ 2584
Criminal Procedure Code, 1973 (CrPC) — Section 154, 234, 482Drugs and Cosmetics Act, 1940 — Section 18(a)(vi), 18A, 2, 27(d), 28
High Courts15 Mar 2013Disposed Off
Hans Raj Sharma Vs Union of India and Others
Jammu And Kashmir High Court · (2013) LabIC 2011
Constitution of India, 1950 — Article 14, 21
High Courts14 Mar 2013
Peer Mohammad Ashraf Vs State and Others
Jammu And Kashmir High Court · (2013) CriLJ 4920
High Courts11 Mar 2013
Janta Dal Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · AIR 2013 J&K 61
High Courts08 Mar 2013Dismissed
New India Assurance Co. Ltd. Vs Shanti Bopanna and Others
Jammu And Kashmir High Court · (2014) 2 ACC 285 : (2014) ACJ 219