COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2013

153 judgments · page 6 of 8

High Courts03 Jun 2013

Mohammad Issaq and Others Vs Financial Commissioner and Others

Jammu And Kashmir High Court · (2013) 06 J&K CK 0003

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226, 32Jammu And Kashmir Irrigation Act, 1978 — Section 2(a), 2(c), 2(dd), 2(i), 2(z)

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High Courts31 May 2013

Sunita Bali Vs Rakesh Bhat

Jammu And Kashmir High Court · (2013) 05 J&K CK 0018

Guardians and Wards Act, 1890 — Section 25Hindu Marriage Act, 1955 — Section 9Jammu and Kashmir Hindu Marriage Act, 1980 — Section 15

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High Courts31 May 2013Allowed

Rajan Nagpal and Another Vs Abdul Gafar Bhat

Jammu And Kashmir High Court · (2013) 05 J&K CK 0017

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High Courts29 May 2013

Kewal Krishan Gupta Vs State of J. and K. Others

Jammu And Kashmir High Court · AIR 2013 J&K 108

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High Courts28 May 2013Allowed

University of Kashmir and Another Vs Faheem Nissar and Others

Jammu And Kashmir High Court · (2013) 05 J&K CK 0016

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High Courts24 May 2013

Kamal Krishan Chibber Vs State of J. and K. and Others

Jammu And Kashmir High Court · (2013) 05 J&K CK 0015

Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 11

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High Courts24 May 2013

Meera Sharma Vs State and Others

Jammu And Kashmir High Court · (2013) 05 J&K CK 0009

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High Courts24 May 2013Dismissed

Ratno Devi Vs UOI and Others

Jammu And Kashmir High Court · (2014) LabIC 548

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High Courts24 May 2013Dismissed

Jagmohan Singh Vs State of J. and K. and Others

Jammu And Kashmir High Court · (2013) 05 J&K CK 0002

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High Courts24 May 2013Dismissed

Ratno Devi Vs Union of India

Jammu And Kashmir High Court · (2013) 3 JKJ 317 : (2014) LIC 548

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High Courts22 May 2013Allowed

Mohammad Akram Khan Vs State of Jammu and Kashmir and Others

Jammu And Kashmir High Court · (2013) LabIC 3446

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High Courts22 May 2013

State of J. and K. and Others Vs Waseem Ahmed Qureshi

Jammu And Kashmir High Court · (2013) LabIC 3977

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High Courts22 May 2013

Krishan Chand Vs State of J. and K. and Others

Jammu And Kashmir High Court · AIR 2013 J&K 103

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High Courts20 May 2013Allowed

Aamir Hussain Malik Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2013) LabIC 3729

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High Courts07 May 2013Allowed

Mohammad Shafi Hajam Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2014) 1 JKJ 455

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High Courts07 May 2013

Rakesh Kumar and Others Vs State and Others

Jammu And Kashmir High Court · (2013) LabIC 2930

Constitution of India, 1950 — Article 14, 16, 226

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High Courts07 May 2013

Anand Swaroop and Others Vs State of J. and K. and Others

Jammu And Kashmir High Court · (2013) LabIC 3891

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High Courts07 May 2013Dismissed

Ex. Rfn. Bhadur Lal Vs U.O.I. and Another

Jammu And Kashmir High Court · (2013) LabIC 3078

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High Courts02 May 2013

Mohammad Shafi Bhat Vs Haleema Begum

Jammu And Kashmir High Court · (2014) 1 JKJ 373

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High Courts01 May 2013

National Insurance Co. Ltd. Vs Rajit Kumar and Others

Jammu And Kashmir High Court · (2014) 2 ACC 698 : (2014) ACJ 393

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