High Courts06 Mar 2013
Channi Himmat Residents Asso. Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) 03 J&K CK 0002
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2013
153 judgments · page 8 of 8
High Courts05 Mar 2013Allowed
Union of India and Others Vs Sarla Koul
Jammu And Kashmir High Court · (2013) 03 J&K CK 0001
Constitution of India, 1950 — Article 226
High Courts20 Feb 2013Dismissed
National Insurance Co. Ltd. Vs Dina Nath Ganjoo
Jammu And Kashmir High Court · AIR 2013 J&K 76
Jammu and Kashmir Consumer Protection Act, 1987 — Section 17Ranbir Penal Code, 1989 — Section 436
High Courts19 Feb 2013
Subash Chander Vs UOI and Others
Jammu And Kashmir High Court · (2013) LabIC 3085
Constitution of India, 1950 — Article 311
High Courts05 Feb 2013Dismissed
Kapoor Chand Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2013) LabIC 3291 : (2013) 5 LLN 289
Ranbir Penal Code, 1989 — Section 409, 420
High Courts04 Feb 2013Allowed
State of Jammu & Kashmir and Others Vs Ravinder Singh
Jammu And Kashmir High Court · (2013) LabIC 2407
High Courts01 Feb 2013
Pallvi Tickoo Vs Dinesh Dhar
Jammu And Kashmir High Court · AIR 2013 J&K 59
Hindu Marriage Act, 1955 — Section 10, 13, 24, 24(2)(b), 9
High Courts31 Jan 2013Dismissed
Mohammad Amin Beigh Vs State of J. and K. and Another
Jammu And Kashmir High Court · (2013) CriLJ 2105
Constitution of India, 1950 — Article 19, 22, 22(5), 226, 32
High Courts31 Jan 2013Dismissed
Aakash Chuni Vs University of Jammu and Others
Jammu And Kashmir High Court · (2013) 01 J&K CK 0001
High Courts29 Jan 2013
Pushpa Devi Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · AIR 2013 J&K 75
High Courts04 Jan 2013
S. Surat Singh, M/s. Jagjit Gun Works, Vinay Kumar and Gun Manufacturers Association Vs Union of India and Others
Jammu And Kashmir High Court · AIR 2013 J&K 80
High Courts02 Jan 2013Dismissed
Adeep Singh Vs State and Others
Jammu And Kashmir High Court · (2013) LabIC 2839
High Courts01 Jan 2013
Sanjay Gupta Vs Amit Singh and Another
Jammu And Kashmir High Court · (2014) 1 ACC 521 : (2013) ACJ 2410