High Courts19 Sept 2013Dismissed
State of Jammu & Kashmir Vs Masooda Maryam Fazili
Jammu And Kashmir High Court · (2013) 09 J&K CK 0025
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2013
153 judgments · page 4 of 8
High Courts19 Sept 2013Disposed Off
Shakuntala Vs Sohan Singh
Jammu And Kashmir High Court · (2014) 2 JKJ 16
High Courts17 Sept 2013
Mehraj-ud-Din Yatoo and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) 09 J&K CK 0024
High Courts17 Sept 2013Disposed Off
Rahul Raina Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 35
High Courts13 Sept 2013Dismissed
M/S. Saifco Cements Pvt. Limited Vs Eastern Coalfields Limited Ors.
Jammu And Kashmir High Court · (2013) 09 J&K CK 0023
High Courts13 Sept 2013Disposed Off
M/S. Reshi Construction Co. Vs Union of India and Others
Jammu And Kashmir High Court · (2013) 09 J&K CK 0022
High Courts13 Sept 2013Dismissed
Kashmir Bombay Carrier Vs Food Corporation of India
Jammu And Kashmir High Court · (2014) 2 JKJ 690
High Courts12 Sept 2013Disposed Off
Bhatia Sons Vs Ujjal Singh
Jammu And Kashmir High Court · (2014) 1 JKJ 608
High Courts12 Sept 2013
Shashi Pal Sharma Vs Tilak Raj
Jammu And Kashmir High Court · (2014) 1 JKJ 673
High Courts10 Sept 2013Dismissed
Pardeep Singh Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 49
High Courts09 Sept 2013
Commissioner of Income Tax Vs G.T.Z. Securities Ltd.
Jammu And Kashmir High Court · (2013) 359 ITR 345
High Courts04 Sept 2013
Kulbhushan Nahar and Others Vs C.B.I. and Others
Jammu And Kashmir High Court · (2014) CriLJ 435
High Courts04 Sept 2013Allowed
Balbinder Singh Vs New India Insurance Co.
Jammu And Kashmir High Court · (2014) 1 JKJ 162
High Courts04 Sept 2013Dismissed
State of J. and K. Vs Mohd. Akram Sulemani
Jammu And Kashmir High Court · (2014) CriLJ 2000
High Courts04 Sept 2013Dismissed
National Insurance Co. Ltd. Vs Paramjit Singh
Jammu And Kashmir High Court · (2014) 1 JKJ 152
High Courts30 Aug 2013Dismissed
Vijay Kumar Vs J and K SRTC and Another
Jammu And Kashmir High Court · (2014) 1 ACC 838
Ranbir Penal Code, 1989 — Section 279, 338
High Courts30 Aug 2013Allowed
Renu Gupta and Another Vs Punjab National Bank and Others
Jammu And Kashmir High Court · (2013) 08 J&K CK 0001
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Prevention of Corruption Act, 1988 — Section 5(2)
High Courts28 Aug 2013Allowed
Gh. Ahmad Bhat Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 136
High Courts27 Aug 2013Dismissed
Breng Public School Bindoo Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 33