High Courts18 Dec 2015Disposed off
Mohinder Singh Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 389
Constitution of Jammu and Kashmir, 1956 - Section 103
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2015
164 judgments · page 2 of 9
High Courts18 Dec 2015Disposed Off
Abdul Qayoom Khan Vs State of J&K and Others
Jammu And Kashmir High Court · (2015) 12 J&K CK 0001
High Courts17 Dec 2015Dismissed
State of J&K Vs Tarsem Kumar Arora
Jammu And Kashmir High Court · (2016) 2 JKJ 670
High Courts17 Dec 2015Dismissed
Commissioner of Income Tax Vs SRF Transitional Holdings Ltd.
Jammu And Kashmir High Court · (2016) 3 JKJ 95
Income Tax Act, 1961 - Section 143, Section 147, Section 158BC, Section 260A
High Courts16 Dec 2015Allowed
ACE Enterprises Vs R.K. Arora
Jammu And Kashmir High Court · (2016) 2 JKJ 168
Constitution of India, 1950 - Article 227Constitution of Jammu and Kashmir, 1956 - Section 104
High Courts14 Dec 2015Disposed off
Sandeed Sharma Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 450
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts14 Dec 2015Dismissed
Jameela Akther Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 260
High Courts14 Dec 2015Dismissed
Mir Nassar Ullah Vs J&K SFC
Jammu And Kashmir High Court · (2016) 2 JKJ 108
High Courts11 Dec 2015Disposed Off
Anjana Sharma Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 506
Constitution of India, 1950 - Article 226
High Courts11 Dec 2015Allowed
Javid Saleem Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 756
Jammu and Kashmir Persons with Disabilities Act, 1998 - Section 21, Section 22
High Courts11 Dec 2015Allowed
Bhadur Lal (Ex. Rfn.) Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 418
Constitution of Jammu and Kashmir, 1956 - Section 103Entitlement Rules for Casualty Pensionary Awards, 1982 - Rule 5Pension Regulations for Army, 1961 - Regulation 173
High Courts11 Dec 2015Dismissed
Shabir Ahmad Dar (Dr.) Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 441
Constitution of Jammu and Kashmir, 1956 - Section 103Jammu and Kashmir Medical Education (Gazetted) Service Recruitment Rules, 1979 - Rule 29
High Courts11 Dec 2015Disposed off
Ram Lakhan Vs Food Corporation of India
Jammu And Kashmir High Court · (2016) 2 JKJ 86
High Courts11 Dec 2015Disposed off
Suram Chand Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 439
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts10 Dec 2015Dismissed
Gh. Jeelani Ganai Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 392
High Courts10 Dec 2015Disposed off
Mohd. Din Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 396
High Courts09 Dec 2015Allowed
State of J&K Vs Adil Construction Co.
Jammu And Kashmir High Court · (2016) 2 JKJ 337
Arbitration and Conciliation Act, 1996 - Section 34Jammu and Kashmir Civil Procedure Code, 1977 - Order 21 Rule 11Limitation Act, 1963 - Section 14
High Courts07 Dec 2015Dismissed
Moti Lal Bhat Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 236
High Courts07 Dec 2015Dismissed
Union of India Vs Anuradha
Jammu And Kashmir High Court · (2016) 3 JKJ 38
Constitution of India, 1950 - Article 226
High Courts07 Dec 2015Disposed off
Satya Devi Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 399
Constitution of Jammu and Kashmir, 1956 - Section 103