High Courts25 Feb 2015Dismissed
State of J&K Vs Niaz Ahmed
Jammu And Kashmir High Court · (2016) 3 JKJ 45
Jammu and Kashmir Daily Rated Workers/Work Charged Employees (Regularization) Rules, 1994 - Rule 4, Rule 5, Rule 7
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2015
164 judgments · page 9 of 9
High Courts19 Feb 2015Disposed off
Zaina Akhter (Mst.) Vs State
Jammu And Kashmir High Court · (2016) 4 JKJ 423
High Courts13 Feb 2015Allowed
Union of India Vs Godrej Agrovet Ltd.
Jammu And Kashmir High Court · (2015) 325 ELT 825
Limitation Act, 1963 - Section 5
High Courts04 Feb 2015Disposed off
Ali Mohammad Khan Vs State
Jammu And Kashmir High Court · (2016) 4 JKJ 421
Jammu and Kashmir Civil Service Regulations, 1956 - Article 226(1)