High Courts18 May 2015Disposed off
Mohammad Maqbool Malla Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 782
Lambardari Act, 1972 - Section 6Lambardari Rules, 1980 - Rule 14
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2015
164 judgments · page 8 of 9
High Courts14 May 2015Allowed
Subash Chand Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 59
Passengers Taxation Act, 1963 - Section 3
High Courts12 May 2015Dismissed
Atta Mohd. Katoch Vs J&K Special Tribunal
Jammu And Kashmir High Court · (2016) 4 JKJ 1
Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 21, Section 6
High Courts29 Apr 2015Allowed
Sunil Kumar Sharma Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 73
Entitlement Rules for Casualty Pensionary Awards, 1982 - Rule 5Pension Regulations for Army, 1961 - Regulation 173
High Courts23 Apr 2015Dismissed
Sanjay Kumar Gupta Vs State of J & K
Jammu And Kashmir High Court · (2015) 2 SriLJ 666
High Courts23 Apr 2015Disposed Off
Oriental Insurance Co. Ltd. Vs Amina Begum and Others
Jammu And Kashmir High Court · (2015) 4 ACC 237 : (2015) 3 JKJ 553
High Courts22 Apr 2015Dismissed
Sunit Singh and Others Vs State of J. & K.
Jammu And Kashmir High Court · (2015) CriLJ 4794
High Courts13 Apr 2015Dismissed
Asgar Hassan Samoon Vs Mohammad Ramzan Wani
Jammu And Kashmir High Court · (2016) 4 JKJ 534
High Courts10 Apr 2015Allowed
Mohd. Iqbal Khan Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 306
Police Rules, 1960 - Rule 359
High Courts09 Apr 2015Disposed Off
Fozia Bashir Vs State
Jammu And Kashmir High Court · (2015) 2 SriLJ 898
High Courts02 Apr 2015Disposed Off
Amanullah Khan Vs State
Jammu And Kashmir High Court · (2015) 2 SriLJ 921
High Courts24 Mar 2015Allowed
Ramesh Tiwari Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 643
Constitution of India, 1950 - Article 226
High Courts19 Mar 2015Disposed off
Kausar Jan Vs State
Jammu And Kashmir High Court · (2016) 4 JKJ 419
Jammu and Kashmir Civil Services Decentralization and Recruitment (Amendment) Act, 2013 - Section 13(4)
High Courts16 Mar 2015
Naseer Naik Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 4 JKJ 542 : (2015) LabIC 4116
High Courts13 Mar 2015Dismissed
Nek Mohd. and Others Vs State of J. & K.
Jammu And Kashmir High Court · (2015) CriLJ 4202 : (2015) 3 JKJ 607
High Courts12 Mar 2015Disposed off
Mohammad Amin Parray Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 197
Jammu and Kashmir Daily Rated Workers/Work Charged Employees (Regularization) Rules, 1994 - Rule 5
High Courts04 Mar 2015Disposed off
Mohammad Nasir Laherwal Vs Saadat Mand Durani
Jammu And Kashmir High Court · (2016) 3 JKJ 653
High Courts04 Mar 2015Dismissed
Hon'ble High Court of Jammu and Kashmir and Others Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2015) 03 J&K CK 0003
High Courts26 Feb 2015Dismissed
S.K.I.M.S Vs Syed Amin Tabish (Dr.)
Jammu And Kashmir High Court · (2016) 2 JKJ 105