High Courts25 Aug 2015Dismissed
Syed Mubashir Afaq Vs State of J & K
Jammu And Kashmir High Court · (2015) 2 SriLJ 694
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2015
164 judgments · page 7 of 9
High Courts24 Aug 2015Dismissed
State of J & K Vs T. Gyalpo
Jammu And Kashmir High Court · (2015) 2 SriLJ 692
High Courts17 Aug 2015Dismissed
State of J & K Vs Muzaffar Ahmad Khan
Jammu And Kashmir High Court · (2015) 2 SriLJ 586
High Courts17 Aug 2015Dismissed
State of J&K Vs Dr. Sakhi Willayat
Jammu And Kashmir High Court · (2015) 2 SriLJ 583
High Courts11 Aug 2015Allowed
Mir Rehmat-U-Lah Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 120
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 - Rule 2(h)
High Courts07 Aug 2015Dismissed
Satesh Chander Kuthiala Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 593
Constitution of India, 1950 - Article 226
High Courts05 Aug 2015Dismissed
Kulwant Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 624
Constitution of India, 1950 - Article 226
High Courts05 Aug 2015Disposed off
Gh. Sarwar Farooqi Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 405
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts31 Jul 2015Disposed Off
Prof. Archana Kesar Vs University of Jammu
Jammu And Kashmir High Court · (2015) 2 SriLJ 922
High Courts27 Jul 2015Dismissed
State of J & K Vs Mohammad Ramzan
Jammu And Kashmir High Court · (2015) 2 SriLJ 574
High Courts21 Jul 2015Disposed Off
Man Singh Vs State and Others
Jammu And Kashmir High Court · (2015) CriLJ 4998 : (2015) 3 JKJ 91
High Courts14 Jul 2015Disposed off
Mohammad Shafi Khan Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 225
High Courts10 Jul 2015Dismissed
Mohammad Faheem Naqshbandi Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 227
High Courts09 Jul 2015Allowed
Amit Sharma Vs State of J&K and Others
Jammu And Kashmir High Court · (2015) 3 JKJ 678
High Courts03 Jul 2015Dismissed
Mohammad Hussain Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 410
Constitution of Jammu and Kashmir, 1956 - Section 103Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 - Rule 27
High Courts12 Jun 2015Disposed off
Syed Gh. Nabi Kamili Vs J.K.P.C.C. Ltd.
Jammu And Kashmir High Court · (2016) 2 JKJ 353
Constitution of India, 1950 - Article 14, Article 21
High Courts01 Jun 2015Dismissed
Ab. Rashid (Dr.) Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 691
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 - Rule 27
High Courts01 Jun 2015Dismissed
New India Assurance Company Vs Mohd. Akram Bhat
Jammu And Kashmir High Court · (2016) 2 JKJ 12
High Courts29 May 2015Disposed Off
Arun Kumar Vs State and Others
Jammu And Kashmir High Court · (2015) 4 JKJ 185 : (2015) LabIC 3946