High Courts24 Sept 2015Dismissed
Om Parkash Dhingra Vs State Through CBI
Jammu And Kashmir High Court · (2016) 2 JKJ 123
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 439
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2015
164 judgments · page 6 of 9
High Courts24 Sept 2015Allowed
Dr. Mushtaq Ahmad Laway Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 55
High Courts23 Sept 2015Allowed
Ab. Majid Gurkoo Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 649
Civil Service Regulations, 1956 - Regulation 168-A, Regulation 168-B
High Courts17 Sept 2015Disposed off
Khushdil Aijaz Vs J&K BOPEE
Jammu And Kashmir High Court · (2016) 2 JKJ 737
High Courts17 Sept 2015Disposed off
Union of India Vs Kh. Shazia
Jammu And Kashmir High Court · (2016) 2 JKJ 275
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts17 Sept 2015Disposed off
Nusrat Jan Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 78
High Courts16 Sept 2015Dismissed
Avinash Kumar Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 283
Municipal Act, 2000 - Section 2(31), Section 3, Section 4, Section 66
High Courts15 Sept 2015Disposed off
Asif Maqbool Najar Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 713
Constitution of India, 1950 - Article 226
High Courts14 Sept 2015Dismissed
Shabana Khan (Dr.) Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 27
High Courts10 Sept 2015Dismissed
Mohd. Amin Bhat Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 695
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 21, Section 9
High Courts10 Sept 2015Allowed
Budh Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 412
High Courts09 Sept 2015Dismissed
Union of India Vs Bansi Lal
Jammu And Kashmir High Court · (2016) 2 JKJ 676
Pension Regulations for Army, 1961 - Regulation 173
High Courts09 Sept 2015Allowed
Ab. Ahad Rather Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 432
Constitution of Jammu and Kashmir, 1956 - Section 126(2)
High Courts09 Sept 2015Dismissed
Mehraj-ud-Din Mir Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 25
High Courts04 Sept 2015Allowed
Romal Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 298
High Courts03 Sept 2015Dismissed
Mastoori Begum (Mst.) Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 527
Constitution of India, 1950 - Article 226
High Courts03 Sept 2015Dismissed
Ghulam-ud-Din Bhat Vs Minister for Auqaf Affairs
Jammu And Kashmir High Court · (2016) 2 JKJ 42 : (2015) 2 SriLJ 696
High Courts03 Sept 2015Disposed Off
Fozia Qureshi Vs State and Others
Jammu And Kashmir High Court · (2015) 4 JKJ 274
High Courts02 Sept 2015Allowed
Yar Mohd. Khan Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 424
Border Security Force Act, 1968 - Section 11(2), Section 19Border Security Force Rules, 1969 - Rule 173(8), Rule 177, Rule 22(2)
High Courts02 Sept 2015Dismissed
K.K. Verma Vs State and Others
Jammu And Kashmir High Court · (2015) 4 JKJ 78