High Courts18 Nov 2015Disposed Off
Oriental Insurance Company Ltd. Vs Shiv Devi and Others
Jammu And Kashmir High Court · (2015) 11 J&K CK 0001
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2015
164 judgments · page 4 of 9
High Courts16 Nov 2015Dismissed
Parshotam Lal Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 7
Police Rules, 1960 - Rule 111(2)
High Courts16 Nov 2015Disposed off
Mohammad Iqbal Badhama Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 705
Constitution of India, 1950 - Article 226
High Courts16 Nov 2015Dismissed
Misra Bibi Vs Mohd. Hussain Malik
Jammu And Kashmir High Court · (2016) 3 JKJ 3
High Courts16 Nov 2015Dismissed
Jagdev Singh Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 23
Administrative Tribunals Act, 1985 - Section 1(2)(b)Constitution of India, 1950 - Article 14, Article 370
High Courts04 Nov 2015Allowed
Daljeet Singh Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 765
Constitution of India, 1950 - Article 226
High Courts04 Nov 2015Dismissed
Zamindars of Village Hablish Vs Financial Commissioner
Jammu And Kashmir High Court · (2016) 2 JKJ 63
Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 26Jammu and Kashmir Land Revenue Act, 1996 - Section 133
High Courts04 Nov 2015Allowed
Jehlum Exporters Pvt. Ltd. Vs Oriental Insurance Company Ltd.
Jammu And Kashmir High Court · (2016) 3 JKJ 285
Jammu and Kashmir Civil Procedure Code, 1977 - Section 34
High Courts04 Nov 2015Dismissed
State Vs Sewa Ram
Jammu And Kashmir High Court · (2016) 2 JKJ 156
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 8
High Courts04 Nov 2015Dismissed
Mohammad Shafi Khan Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 661
Constitution of India, 1950 - Article 226Jammu and Kashmir Civil Services (Higher Standard Pay Scale Scheme) Rules, 1996 - Rule 3(a), Rule 4
High Courts30 Oct 2015Dismissed
Ab. Gani Bhat (Prof.) Vs Zulfikar Munshi
Jammu And Kashmir High Court · (2016) 2 JKJ 232
Ranbir Penal Code, 1989 - Section 499
High Courts29 Oct 2015Allowed
Sovia Anand Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 784
Constitution of India, 1950 - Article 226
High Courts29 Oct 2015Allowed
Mst. Syeda Begum Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 48
High Courts29 Oct 2015
Syeda Begum Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2015) 10 J&K CK 0007
High Courts28 Oct 2015Dismissed
State Vs Raja Rehbar
Jammu And Kashmir High Court · (2016) 2 JKJ 139
Ranbir Penal Code, 1989 - Section 302
High Courts28 Oct 2015Dismissed
Union of India Vs Fayaz Ahmad Mir
Jammu And Kashmir High Court · (2016) 2 JKJ 457
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts28 Oct 2015Dismissed
Union of India and Others Vs Fayaz Ahmad Mir and Others
Jammu And Kashmir High Court · (2015) 10 J&K CK 0003
High Courts27 Oct 2015Disposed Off
Karwani Islami Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2015) 10 J&K CK 0004
High Courts16 Oct 2015Allowed
Shakeel Ahmad Dar Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 635
Constitution of India, 1950 - Article 226Jammu and Kashmir Civil Services (Special Provision) Act, 2010 - Section 3, Section 4, Section 5